Ayishakutty vs The Deputy Collector (Lr)
2022 Latest Caselaw 8080 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     WEDNESDAY, THE 29TH DAY OF JUNE 2022 / 8TH ASHADHA, 1944
                       WP(C) NO. 21090 OF 2022


PETITIONERS:

    1     AYISHAKUTTY
          AGED 68 YEARS
          D/O.MUHAMMED @ KUNHIPPU,
          POTHIYIL HOUSE, THENKARA P.O.,
          PALAKKAD DISTRICT, PIN - 678 582.

    2     KHADEEJA
          AGED 60 YEARS
          D/O.MUHAMMED @ KUNHIPPU,
          POTHIYIL HOUSE, THENKARA P.O.,
          PALAKKAD DISTRICT, PIN - 678 582.

          BY ADV RAJESH SIVARAMANKUTTY



RESPONDENT:

          THE DEPUTY COLLECTOR (LR)
          PALAKKAD, OFFICE OF THE DEPUTY COLLECTOR (LR),
          PALAKKAD, COLLECTORATE,
          PALAKKAD DISTRICT, PIN - 678 001.

          SRI. BIMAL K. NATH, SR.GOVT. PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21090 OF 2022
                                   2




                             T.R. RAVI, J.
              --------------------------------------------
                     W. P. (C). No. 21090 of 2022
               --------------------------------------------
                Dated this the 29th day of June, 2022

                             JUDGMENT

The prayer made in the writ petition is for an early disposal of

S.M.No.437/2016 pending before the respondent.

In view of the directions which have already been issued by

this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of

2022, this writ petition is disposed of directing the respondent to

take up S.M.No.437/2016 and dispose of the same within 3 months

from the date of receipt of a copy of this judgment.

Sd/-

T.R. RAVI JUDGE

Pn WP(C) NO. 21090 OF 2022

APPENDIX OF WP(C) 21090/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE RECEIPT SHOWIN THE SHO MOTO NUMBER AS S.M.NO.437/2016 DATED 29/11/2016 ISSUED FROM THE RESPONDENT.