K.V.Lakshmanan vs The Cherukunnu Grama Panchayath
2022 Latest Caselaw 8071 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  WEDNESDAY, THE 29TH DAY OF JUNE 2022 / 8TH ASHADHA, 1944
                      WP(C) NO. 22936 OF 2012
PETITIONER:

            K.V.LAKSHMANAN
            AGED 63 YEARS
            S/O.GOVINDAN, KUNNUMMAL HOUSE, CHUNDA,
            P.O MOTTAMMAL, KANNUR 670 331.
            BY ADV SRI.MAHESH V RAMAKRISHNAN

RESPONDENTS:

    1       THE CHERUKUNNU GRAMA PANCHAYATH
            REPRESENTED BY ITS SECRETARY,
            P.O CHERUKUNNU R.S, KANNUR 670 301.
    2       THE TOWN PLANNER
            OFFICE OF THE DISTRICT TOWN PLANNER,
            TOWN & COUNTRY PLANNING OFFICE, KANNUR 12.
    3       STATE OF KERALA
            REPRESENTED BY ITS SECRETARY TO GOVT.,
            LOCAL SELF GOVERNMENT (R.B.2) DEPT,
            SECRETARIAT ANNEX, THIRUVANANTHAPURAM-695001
    4       K.MURALEEDHARAN
            SREE NIVAS, MOTTAMMAL P.O,
            KANNAPURAM, KANNUR.
            BY ADVS.DEEPA NARAYANAN, SR.GP
            SRI.P.V.MOHANAN
            SRI.K.ANAND A.201
            SMT.LATHA KRISHNAN


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   29.06.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.22936/2012

                                   2




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
                   W.P.(C).No.22936 of 2012
             ----------------------------------------------
            Dated this the 29th day of June, 2022


                            JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                             P.V.KUNHIKRISHNAN
JV                                                  JUDGE