Ratheesh.K.N vs Special Tahsildar (L.R)
2022 Latest Caselaw 8070 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
     WEDNESDAY, THE 29TH DAY OF JUNE 2022 / 8TH ASHADHA, 1944
                      WP(C) NO. 21170 OF 2022


PETITIONER:

          RATHEESH.K.N.
          AGED 36 YEARS, S/O. NARAYANAN,
          KUNISSERY VEEDU, KONNACKALKADAVU,
          KORENCHIRA P.O,
          KIZHAKKENCHERRY - I VILLAGE,
          ALATHUR, PALAKKAD - 678684.

          BY ADV V.A.JOHNSON (VARIKKAPPALLIL)



RESPONDENT:

          SPECIAL TAHSILDAR (L.R)
          OFFICE OF THE SPECIAL TAHSILDAR (LR),
          OTTAPALAM, PALAKKAD - 679104.



          SRI. BIMAL K. NATH, SR.GOVT. PLEADER.




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21170 OF 2022
                                  2




                            T.R. RAVI, J.
             --------------------------------------------
                    W. P. (C). No. 21170 of 2022
              --------------------------------------------
               Dated this the 29th day of June, 2022

                            JUDGMENT

The prayer made in the writ petition is for an early disposal of

S.M.No.1176/2019 pending before the respondent.

In view of the directions which have already been issued by

this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of

2022, this writ petition is disposed of directing the respondent to

take up S.M.No.1176/2019 and dispose of the same within 6

months from the date of receipt of a copy of this judgment.

Sd/-

T.R. RAVI JUDGE

Pn WP(C) NO. 21170 OF 2022

APPENDIX OF WP(C) 21170/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE RECEIPT IN S.M. NO.

1176/2019 ISSUED BY THE RESPONDENT DATED 19.06.2019.