A.J.Xavier vs The Greater Cochin Development ...
2022 Latest Caselaw 7968 Ker

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                     THE HONOURABLE MR.JUSTICE V.G.ARUN
         WEDNESDAY, THE 29TH DAY OF JUNE 2022 / 8TH ASHADHA, 1944
                           WP(C) NO. 4811 OF 2019
PETITIONERS:

            A.J.XAVIER
            AGED 65 YEARS
            ALUNKAL HOUSE,
            CHILAVANNUR, ERNAKULAM.
            BY ADVS.
            T.H.ABDUL AZEEZ
            SRI.MOHAMMED SADIQUE.T.A


RESPONDENTS:

     1      THE GREATER COCHIN DEVELOPMENT AUTHORITY
            REPRESENTED BY ITS SECRETARY,
            KADAVANTHARA, KOCHI 682 020.

     2      THE SECRETARY,
            THE GREATER COCHIN WOULD DEVELOPMENT AUTHORITY,
            KADAVANTHARA, KOCHI 682 020.

            BY ADVS.
            VIPIN P VARGHESE, STANDING COUNSEL FOR GCDA
            ARUN ANTONY(K/151/2012)



     THIS   WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
29.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 4811 OF 2019
                                      2




                               JUDGMENT

Dated this the 29th day of June, 2022

Learned Counsel for the petitioner submits

that the dispute involved has been settled

through mediation.

This is recorded and the writ petition is

closed.

Sd/-

V.G.ARUN

JUDGE NB/29-6 WP(C) NO. 4811 OF 2019

APPENDIX OF WP(C) 4811/2019

PETITIONER'S EXHIBITS EXHIBIT P1 TRUE COPY OF THE LEASE AGREEMENT DATED 14/3/1979 EXECUTED BETWEEN THE PETITIONER AND THE 1ST RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE NOTICE DATED 27/5/2016 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P3 TRUE COPY OF THE NOTICE NO.

1210/C14/REVENUE/81/GCDA DATED 19/2/2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P4 TRUE COPY OF THE 26/2/2018 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT. EXHIBIT P5 TRUE COPY OF THE NOTICE NO. 1517/C5B/CMDS/GCDA/ 2018 DATED 12/6/2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P6 TRUE COPY OF THE NOTICE NO 1210/C-14/81/GCDA DATED 31/1/19 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER.

RESPONDENTS' EXHIBITS: NIL

TRUE COPY P.A. TO JUDGE