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Sreepriya J Pillai vs Sreehari N
2022 Latest Caselaw 7962 Ker

Citation : 2022 Latest Caselaw 7962 Ker
Judgement Date : 29 June, 2022

Kerala High Court
Sreepriya J Pillai vs Sreehari N on 29 June, 2022
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                   &
             THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
  WEDNESDAY, THE 29TH DAY OF JUNE 2022 / 8TH ASHADHA, 1944
                      OP (FC) NO. 80 OF 2022
    AGAINST THE ORDER/JUDGMENT IN OP 2941/2019 OF FAMILY
                          COURT,ERNAKULAM
PETITIONER/S:

         SREEPRIYA J PILLAI
         AGED 37 YEARS
         D/O JANARDHANAN PILLAI, ASWATHI HOUSE, M G ROAD,
         CHALAKUDY, PIN-680307.
         BY ADVS.
         P.SANJAY
         A.PARVATHI MENON
         BIJU MEENATTOOR
         PAUL VARGHESE (PALLATH)
         P.A.MOHAMMED ASLAM
         KIRAN NARAYANAN
         PRASOON SUNNY
         RAHUL RAJ P.


RESPONDENT/S:
    1     SREEHARI N
          AGED 44 YEARS

S/O V P NARAYANAN NAIR, SREEHARI HOUSE, A M ROAD, PERUMBAVOOR, ERNAKULAM DISTRICT, PIN-683542. ADDL.R2 THE CHILD WELFARE COMMITTEE, ERNAKULAM.

ADDL. R2 SUO MOTU IMPLEADED AS PER ORDER DATED 11/03/2022 IN OP(FC).80/2022.

ADDL.R3 ADDL. R3: THE DISTRICT CHILD PROTECTION OFFICER, CHILD WELFARE COMMITTEE, ERNAKULAM.

IS SUO MOTU IMPLEADED AS ADDL. R3 AS PER ORDER DATED 21/03/2022 IN OP(FC) 80/2022

THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON 29.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

Sd/-

Sd/-

APPENDIX OF OP (FC) 80/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE MEDIATION AGREEMENT DATED 9.3.2020 O P NO.2941 OF 2019 AND O P NO.2943 OF 2019 OF THE FAMILY COURT, ERNAKULAM.

Exhibit P2 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE STATION HOUSE OFFICER, PERUMBAVOOR POLICE STATION DATED 10.10.2021.

Exhibit P3 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE CHILD RIGHT COMMISSION, PALAYAM, THIRUVANANTHAPURAM DATED 12.10.2021.

Exhibit P4 TRUE COPY OF OBJECTION FILED BY THE PETITIONER IN I A NO.5610 OF 2021 IN O P NO.2941 OF 2019 OF THE FAMILY COURT, ERNAKULAM DATED 16.12.2021. Exhibit P5 TRUE COPY OF THE I A NO.5767 OF 2021 IN OP NO.2941 OF 2019 OF THE FAMILY COURT, ERNAKULAM DATED 29.11.2021. Exhibit P6 TRUE COPY OF THE I A NO.5768 OF 2021 IN O P NO.2941 OF 2019 OF THE FAMILY COURT, ERNAKULAM DATED 29.11.2021. Exhibit P7 TRUE COPY OF THE LETTER NO.D.NO.118/2022 DATED 21.01.2022 ISSUED BY THE LEARNED FAMILY COURT TO CHILD WELFARE COMMITTEE, ERNAKULAM.

Exhibit P8 TRUE COPY OF THE ORDER DATED 4.2.2022 IN I A NO.5610 PF 2021 IN O P NO.2941 OF 2019 OF THE FAMILY COURT, ERNAKULAM.

 
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