Sreejith vs The State Of Kerala
2022 Latest Caselaw 7955 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MRS. JUSTICE MARY JOSEPH
     WEDNESDAY, THE 29TH DAY OF JUNE 2022 / 8TH ASHADHA, 1944
                       WP(C) NO. 20226 OF 2021
PETITIONER:

          SREEJITH
          AGED 32, S/O.SIVADASAN, KANNANKODAN HOUSE, KLODALY
          DESOM, MATTATHUR VILLAGE, CHALAKUDY TALUK, THRISSUR
          DISTRICT, PIN - 680 684.

          BY ADV SRI.N.L.BITTO


RESPONDENTS:

    1     THE STATE OF KERALA
          REP. BY THE SECRETARY TO THE GOVERNMENT,
          EXCISE DEPARTMENT, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM - 695 001.

    2     THE EXCISE COMMISSIONER
          OFFICE OF THE EXCISE COMMISSIONER,
          THIRUVANANTHAPURAM P.O.,
          THIRUVANANTHAPURAM DISTRICT, PIN - 695 023.

    3     THE DEPUTY EXCISE COMMISSIONER
          OFFICE OF DEPUTY COMMISSIONER, CIVIL STATION,
          AYYANTHOLE, THRISSUR - 680 002.

    4     SUB INSPECTOR OF POLICE
          KODAKARA POLICE STATION, CHALAKUDY TALUK,
          THRISSUR DISTRICT - 680 307.

          BY SRI.RENJITH GEORGE, SR.PUBLIC PROSECUTOR


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.20226 of 2021
                                 2




                           JUDGMENT

The learned counsel for the petitioner seeks for permission

to withdraw from prosecuting the Writ Petition. Permission is

granted.

Writ Petition is dismissed as not pressed.

Sd/-

MARY JOSEPH JUDGE NAB W.P (C) No.20226 of 2021

APPENDIX OF WP(C) 20226/2021

PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE REGISTRATION CERTIFICATE OF THE MOTOR VEHICLE BEARING NO.KL-47-A-7317 ISSUED FROM MOTOR VEHICLES DEPARTMENT DATED 22/5/2013.

EXHIBIT P2 A TRUE COPY OF THE FIR IN CRIME NO.1204 OF 2017 OF THE CHALAKUDY POLICE STATION DATED 22/9/2017.

EXHIBIT P3 A TRUE COPY OF THE ORDER PASSED BY THE 3RD RESPONDENT DATED 25/10/2018.

EXHIBIT P4 A TRUE COPY OF THE JUDGMENT IN SC 98 OF 2021 OF THE ADDITIONAL ASSISTANT SESSIONS COURT, IRINJALAKUDA DATED 19/1/2021.

EXHIBIT P5 A TRUE COPY OF THE ORDER PASSED BY THE 2ND RESPONDENT EXCISE COMMISSIONER DATED 3/6/2021.

RESPONDENT'S EXHIBITS : NIL

//TRUE COPY//

P A TO JUDGE