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James K. P vs The Kerala State Civil Supplies ...
2022 Latest Caselaw 7948 Ker

Citation : 2022 Latest Caselaw 7948 Ker
Judgement Date : 29 June, 2022

Kerala High Court
James K. P vs The Kerala State Civil Supplies ... on 29 June, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
     WEDNESDAY, THE 29TH DAY OF JUNE 2022 / 8TH ASHADHA, 1944
                         WP(C) NO. 5330 OF 2022
PETITIONER/S:

    1     JAMES K. P.
          AGED 48 YEARS
          S/O. K. S. PAILY, KOZHUKATTA HOUSE, EAST CHERANALLOOR
          P. O., PERUMBAVOOR, PIN - 683 544.
    2     YOOSAF T. M.
          AGED 38 YEARS
          S/O. MOOSA, THEKKUMKATTIL HOUSE, PEZHAKKAPPILLY P. O.,
          MUVATTUPUZHA, PIN - 686 673.
    3     PAULACHAN T. A.
          AGED 56 YEARS
          S/O. AGUSTY, THIRUTHANATHI HOUSE, ANGAMALY (S) P. O.,
          CHEMBANNOOR, ANGAMALY, PIN - 683 573.
          BY ADVS.
          M.K.ABOOBACKER
          D.M.NOWFAL


RESPONDENT/S:

    1     THE KERALA STATE CIVIL SUPPLIES CORPORATION LTD.
          MAVELI BHAVAN, P. B. NO.2030, GANDHI NAGAR, KOCHI - 682
          020, REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR.
    2     THE GENERAL MANAGER
          KERALA STATE CIVIL SUPPLIES CORPORATION LTD., MAVELI
          BHAVAN, PB NO.2030, GANDHI NAGAR, KOCHI - 682 020.
    3     NFSA MANAGER
          KERALA STATE CIVIL SUPPLIES CORPORATION LTD., MAVELI
          BHAVAN, PB NO.2030, GANDHI NAGAR, KOCHI - 682 020.
    4     THE REGIONAL MANAGER
          KERALA STATE CIVIL SUPPLIES CORPORATION LTD., MAVELI
          BHAVAN, PB NO.2030, GANDHI NAGAR, KOCHI - 682 020.
          BY ADV SMT.MOLLY JACOB,SC,SUPPLYCO


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 5330 OF 2022
                                 2

                           JUDGMENT

Dated this the 29th day of June, 2022

The learned counsel for the petitioner submits that the

issue involved is rendered infructuous. This is recorded and the

writ petition is dismissed as infructuous.

Sd/-

V.G ARUN JUDGE

SJ WP(C) NO. 5330 OF 2022

APPENDIX OF WP(C) 5330/2022

PETITIONER EXHIBITS Exhibit P1 A COPY OF THE RELEVANT PORTION OF THE TENDER NOTICE CONTAINING CLAUSE 17 DATED 15.07.2020.

Exhibit P2 A COPY OF THE STANDARD OPERATING PROCEDURE (SOP).

Exhibit P3 A PHOTOCOPY OF THE COMMUNICATION ISSUED BY THE 1ST RESPONDENT DATED 28.10.2021. Exhibit P4 PHOTOCOPY OF THE REPORT PUBLISHED IN MALAYA MANORAMA DAILY DATED 08.02.2022. Exhibit P4(a) PHOTOCOPY OF THE REPORT PUBLISHED IN MATHRUBOOMI DAILY DATED 08.02.2022.

 
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