Falcon Elastomers Private ... vs Fertilizer Inspector
2022 Latest Caselaw 7931 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
                THE HONOURABLE MR.JUSTICE V.G.ARUN
    WEDNESDAY, THE 29TH DAY OF JUNE 2022 / 8TH ASHADHA, 1944
                     WP(C) NO. 18429 OF 2022
PETITIONER/S:

          FALCON ELASTOMERS PRIVATE LIMITED.
          PRIVATE INDUSTRIAL DEVELOPMENT AREA, NALAM MILE,
          ERUMATHALA, P.O, ALUVA, PIN: 683112, REPRESENTED BY
          ITS MANAGING DIRECTOR FAZIL T.H., AGED 42 YEARS, SON
          OF HASSAN, RESIDING AT THEKKEKUDI HOUSE, P.O.
          RAYONPURAM, PERUMBAVOOR, ERNAKULAM, PIN: 683543.

          BY ADVS.
          RENJITH THAMPAN (SR.)
          P.N.SANTHOSH
          V.M.KRISHNAKUMAR
          P.S.SIDHARTHAN



RESPONDENT/S:

    1     FERTILIZER INSPECTOR
          (ASSISTANT DIRECTOR OF AGRICULTURE (QC)) OFFICE OF
          PRINCIPAL AGRICULTURAL OFFICER, ALAPUZHA. PIN: 688001.

    2     ASSISTANT DIRECTOR OF AGRICULTURE,
          KEEZHMADU, SOUTH VAZHAKULAM P.O., ERNAKULAM DISTRICT.,
          PIN: 683105.

    3     AGRICULTURAL DIVISION OFFICER,
          KEEZHMADU, SOUTH VAZHAKULAM P.O., ERNAKULAM DISTRICT.
          PIN: 683105.

    4     STATION HOUSE OFFICER,
          EDATHALA POLICE STATION. EDATHALA, ERNAKULAM DISTRICT.
          PIN: 683561.

    5     ADDL. THE DISTRICT COLLECTOR
          SOUGHT TO BE IMPLEADED

    6     ADDL. THE DIRECTOR OF FERTILIZERS
          SOUGHT TO BE IMPLEADED
 OTHER PRESENT:

          GP RAJEEV JYOTHISH GEORGE




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                V.G.ARUN, J.
                -----------------------------------------------
                      W.P(C).No. 18429 of 2022
                -----------------------------------------------
               Dated this the 29th day of June, 2022

                                JUDGMENT

It is reported that the interim order dated 10.6.2022 is complied

with. The writ petition is hence closed, making the interim order

absolute and reserving the petitioner's liberty to challenge adverse

orders, if any passed by the respondents.

Sd/-

V.G.ARUN, JUDGE

vgs APPENDIX OF WP(C) 18429/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE PROCEEDINGS DATED 17.07.2013 OF THE GENERAL MANAGER, INDUSTRIES CENTRE ERNAKULAM.

Exhibit P2 THE GST REGISTRATION CERTIFICATE DATED 16.07.2018 ISSUED TO THE PETITIONER COMPANY BY THE GOVERNMENT OF INDIA.

Exhibit P3 TRUE COPY OF THE NOC ISSUED BY THE FIRE AND RESCUE DEPARTMENT DATED 07.09.2015 TO THE PETITIONER COMPANY.

Exhibit P4 TRUE COPY OF THE SITE APPROVAL ISSUED BY THE DISTRICT MEDICAL OFFICER DATED 20.07.2015.

Exhibit P5 TRUE COPY OF THE LICENSE ISSUED BY THE DEPARTMENT OF FACTORIES AND BOILERS DATED 29.1.2021 TO THE PETITIONER COMPANY.

Exhibit P6 TRUE COPY OF MAHZAR DATED 20.05.2022 PREPARED BY THE 2ND RESPONDENT.

Exhibit P7 TRUE COPY OF PROFORMA BOND FOR CUSTODY OF SEIZED FERTILIZERS DATED 20.05.2022.

Exhibit P8 TRUE COPY OF THE INSPECTION REPORT DATED 20.05.2022 PREPARED BY THE 2ND RESPONDENT.

Exhibit P9 TRUE COPY OF THE RECEIPT DATED 21.05.2022 ISSUED BY THE 2ND RESPONDENT.

Exhibit P10 TRUE COPY OF FIR DATED 21-05-2022 IN CR.NO.0372/2022 OF EDATHALA POLICE STATION

Exhibit P11 TRUE COPY OF THE LETTER DATED 23.05.2022 FILED BY THE PETITIONER BEFORE THE RESPONDENT NO.3.