Viji Am vs State Of Kerala
2022 Latest Caselaw 7924 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
         WEDNESDAY, THE 29TH DAY OF JUNE 2022 / 8TH ASHADHA, 1944
                         WP(C) NO. 16941 OF 2021
PETITIONERS:

     1      VIJI A.M, ASSISTANT PROFESSOR, DEPARTMENT OF MATHEMATICS,
            SREE KERALA VARMA COLLEGE, THRISSUR-680011.

     2      DR. ABITHA BALAGOPALAN, ASSISTANT PROFESSOR, DEPARTMENT OF
            ENGLISH, SREE KERALA VARMA COLLEGE, THRISSUR-680011.

            BY ADVS.S.PRASANTH (AYYAPPANKAVU)
            VARSHA BHASKAR
            ANUPAMA SIBI


RESPONDENTS:

     1      STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY TO
            GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
            THIRUVANANTHAPURAM-695001.

     2      THE PRINCIPAL SECRETARY, FINANCE DEPARTMENT, GOVERNMENT
            SECRETARIAT, THIRUVANANTHAPURAM, KERALA-695001.

     3      THE DIRECTOR, DIRECTORATE OF COLLEGIATE EDUCATION,
            6TH FLOOR, VIKAS BHAVAN, VIKAS BHAVAN P.O.,
            THIRUVANANTHAPURAM-695033, KERALA, INDIA.

     4      THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, PALACE ROAD,
            GOVT. TRAINING COLLEGE COMPOUND, THRISSUR-680020.

     5      THE MANAGER, CORPORATE MANAGEMENT OF SREE KERALA VARMA
            COLLEGE, THRISSUR AND SECRETARY, COCHIN DEVASWOM BOARD,
            THRISSUR-680011.

     6      THE PRINCIPAL, SREE KERALA VARMA COLLEGE,
            THRISSUR 680 011.

     7      UNIVERSITY OF CALICUT, REPRESENTED BY ITS REGISTRAR,
            THENHIPALAM, MALAPPURAM 673 365.

            BY ADVS. SMT.RESMI THOMAS, GP,
            SRI.K.P.SUDHEER, SC
            SRI.P.C.SASINDRAN, SC

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION            ON
29.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16941 OF 2021
                                 -2-

                              JUDGMENT

When this matter was called today, the learned

counsel for the petitioners submitted that all

their reliefs had been acceded to by the

respondents and therefore, that no further orders

are being issued.

Recording the afore submission, this writ

petition is closed.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv WP(C) NO. 16941 OF 2021

APPENDIX OF WP(C) 16941/2021

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE APPOINTMENT ORDER DATED 7.1.2011 ISSUED BY THE MANAGER, LITTLE FLOWER COLLEGE, GURUVAYOOR.

EXHIBIT P2 TRUE COPY OF ORDER NO. GAII/C3/999/2011 DATED 28.1.2012 ISSUED BY THE REGISTRAR, UNIVERSITY OF CALICUT.

EXHIBIT P3 TRUE COPY OF THE APPOINTMENT ORDER DATED 5.6.2014 ISSUED THE MANAGER, CORPORATE MANAGEMENT OF SREE KERALA VARMA COLLEGE, THRISSUR.

EXHIBIT P4 TRUE COPY OF THE RELIEVING ORDER DATED 10.6.2014 ISSUED TO THE 1ST PETITIONER BY THE PRINCIPAL, LITTLE FLOWER COLLEGE, GURUVAYOOR.

EXHIBIT P5 TRUE COPY OF THE APPOINTMENT ORDER NO.A.30/2010 DATED 30.11.2010.

EXHIBIT P6 TRUE COPY OF ORDER NO.GAII/A4/1208/2011 DATED 14.9.2011 ISSUED BY THE REGISTRAR, UNIVERSITY OF CALICUT.

EXHIBIT P7 TRUE COPY OF THE APPOINTMENT ORDER DATED 5.6.2014 ISSUED BY THE MANAGER, CORPORATE MANAGEMENT OF SREE KERALA VARMA COLLEGE, THRISSUR.

EXHIBIT P8 TRUE COPY OF THE RELIEVING CERTIFICATE ISSUED TO THE 3RD PETITIONER BY THE PRINCIPAL, VIMALA COLLEGE, THRISSUR.

EXHIBIT P9 TRUE COPY OF THE ORDER UO NO.8695/2015/ADMN DATED 7.8.2015 ISSUED BY THE ASSISTANT REGISTRAR, UNIVERSITY OF CALICUT.

EXHIBIT P10 TRUE COPY OF THE REPRESENTATION DATED 26.3.2019 SUBMITTED BY THE 1ST PETITIONER TO THE 3RD RESPONDENT.

WP(C) NO. 16941 OF 2021

EXHIBIT P11 TRUE COPY OF THE JUDGMENT DATED 13.11.2019 OF THIS HON'BLE COURT IN WP(C) NO.30130 OF 2019.

EXHIBIT P12 TRUE COPY OF THE REPRESENTATION DATED 26.11.2019 MADE BY THE PETITIONERS BEFORE THE 1ST RESPONDENT.

EXHIBIT P13 TRUE COPY OF THE G.O.(RT) NO.125/2020/H.EDN.

DATED 23.1.2020 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P14 TRUE COPY OF ORDER NO.H.5686/2011 DATED 8.9.2020 ISSUED BY THE 6TH RESPONDENT.

EXHIBIT P15 TRUE COPY OF ORDER NO.H.6760/2020 DATED 23.10.2020 ISSUED BY THE 6TH RESPONDENT.

EXHIBIT P16 TRUE COPY OF THE LETTER NO.G1 315/18 DATED 13.11.2020 SENT BY THE 6TH RESPONDENT TO THE 4TH RESPONDENT.

EXHIBIT P17 TRUE COPY OF THE LETTER NO.G1-315/18 DATED 13.1.2021 SENT BY THE 6TH RESPONDENT TO THE 4TH RESPONDENT.

EXHIBIT P18 TRUE COPY OF THE LETTER NO.C1/304/2021 DATED 27.7.2021 SENT BY THE 4TH RESPONDENT TO THE 6TH RESPONDENT.

EXHIBIT P19 TRUE COPY OF LETTER NO.62639/G&A-II-SPL.CEL 2/2018/ADMN DATED 2.5.2019 SENT BY THE 7TH RESPONDENT TO THE 6TH RESPONDENT.

EXHIBIT P20 TRUE COPY OF THE FIXATION PROTECTION GRANTED TO THE 1ST PETITIONER VERIFIED AND COUNTERSIGNED BY THE 4TH RESPONDENT.

EXHIBIT P21 TRUE COPY OF THE FIXATION PROTECTION GRANTED TO THE 2ND PETITIONER VERIFIED AND COUNTERSIGNED BY THE 4TH RESPONDENT.