Bashi Babu vs Kerala Univeristy Of Health ...
2022 Latest Caselaw 7919 Ker

WP(C) NO. 24772 OF 2018            1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
    WEDNESDAY, THE 29TH DAY OF JUNE 2022 / 8TH ASHADHA, 1944
                    WP(C) NO. 24772 OF 2018
PETITIONERS :

    1     BASHI BABU, D/O. BABU S., AGED 20 YEARS,
          RESIDING AT CHELLIKATILPEEDIKAYIL,
          VALIYAPARANBU P.O, KARTHIKAPPALLY,
          ALAPPUZHA DT. REG. NO. 150030839.

    2     GANGA G.S, D/O. SENSER S, AGED 22 YRS,
          RESIDING AT SHIVAGANGA, NAGAROOR,
          ALTHARAMOODU P.O, ALAMCODE ATTINGAL,
          THIRUVANANTHAPURAM - 695 102. REG. NO. 150030843.

    3     JIBIN RAJ J.A, S/O. JUSTIN RAJ P.S,
          AGED 22 YEARS, RESIDING AT RAJASADAN,
          TC-6/1913/2, SWATH LANE, ELIPODU,
          VATTIYOORKAVU P.O, PIN 695 013.
          REG. NO. 150030849.

    4     LEKSHMI SATHEESAN, D/O. SATHEESAN,
          AGED 22 YEARS, RESIDING AT KOTTAKAVILA VEEDU,
          PARAKULAM, KOTTIYAM P.O, KOLLAM PIN 691 571.
          REG. NO. 140030915.

    5     RESHMI G.S, D/O. C.G SIMON,
          PRAKASH COTTAGE, AGED 22 YEARS,
          RESIDING AT KUZHIVILA, MULLUVILA P.O,
          THIRUVANANTHAPURAM PIN - 695 133.
           REG. NO. 150030864.

          BY ADV SRI.B.S.SIVAJI.



RESPONDENTS :

    1     KERALA UNIVERSITY OF HEALTH SCIENCES
          REPRESENTED BY ITS REGISTRAR,
          MULANKUNNATHUKAVU, THRISSUR, PIN 680 596.

    2     THE CONTROLLER OF EXAMINATIONS,
          KERALA UNIVERSITY OF HEALTH SCIENCES,
          MULANKUNNATHUKAVU, THRISSUR, PIN 680 596.
 WP(C) NO. 24772 OF 2018           2

    3     THE PRINCIPAL,
          SREE NARAYANA INSTITUTE OF AYURVEDIC
          STUDEIES AND RESEARCH, R SANKAR NAGAR,
          KARIMBIN PUZHA P.O, PUTHUR, KOLLAM, PIN 691 507.

          R1 & R2 BY ADV SRI.P.SREEKUMAR, SC.



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 24772 OF 2018                     3




                                  JUDGMENT

When this writ petition was taken up, the learned counsel appearing for

the petitioners submitted that the prayers sought for in this writ petition have

become infructuous.

The said submission is recorded and this writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS

APPENDIX OF WP(C) 24772/2018

PETITIONER(S) EXHIBITS :

EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE REGULATIONS ISSUED BY THE 1ST RESPONDENT

EXHIBIT P2 TRUE COPY OF THE GAZETTE OF INDIA NOTIFICATION NO. 24-14/2016 (U.G REGULATION) DATED 7-11-2016

EXHIBIT P3 TRUE COPY OF THE ORDER NO.

17874/ACJ/KUHS/2015 DATED -07-2017 ISSUED BY THE 1ST RESPONDENT

EXHIBIT P4 TRUE COPY OF THE PROCEEDINGS NO.

14040/EXAMIV/BAMS/2017/KUHS DATED 11-08- 2017 ISSUED BY THE 2ND RESPONDENT

EXHIBIT P5 TRUE COPY OF THE RELEVANT PAGES OF GAZETTE NOTIFICATION DATED 13-07-2017 AND THE REGULATIONS FOR B.A.M.S COURSE ISSUED BY THE 1ST RESPONDENT.

RESPONDENT(S) EXHIBITS : NIL