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Sarath Chandran.C.L vs Kerala University Of Health ...
2022 Latest Caselaw 7918 Ker

Citation : 2022 Latest Caselaw 7918 Ker
Judgement Date : 29 June, 2022

Kerala High Court
Sarath Chandran.C.L vs Kerala University Of Health ... on 29 June, 2022
WP(C) NO. 6473 OF 2018            1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
    WEDNESDAY, THE 29TH DAY OF JUNE 2022 / 8TH ASHADHA, 1944
                     WP(C) NO. 6473 OF 2018
PETITIONERS:

    1     SARATH CHANDRAN,
          AGED 24 YEARS, S/O.CHANDRASEKHARAN,
          RESIDING AT MR BHAVAN,
          KOZHODU, THANNIMOODU P.O.,
          THIRUVANANTHAPURAM-695123,REG.NO.120030793.

    2     JIBIN JOB P.J, AGED 24 YEARS, S/O.JOB JOSEPH,
          RESIDING AT PUTHENPURAKKAL, POLLETHAI P.O.,
          ALAPPUZHA-688522.REG.NO.120030773.

          BY ADV SRI.B.S.SIVAJI



RESPONDENTS:

    1     KERALA UNIVERSITY OF HEALTH SCIENCES,
          REPRESENTED BY ITS REGISTRAR,
          MULANKUNNATHUKAVU, THRISSUR,
          PIN-680596.

    2     THE PRINCIPAL VAIDYARATNAM AYURVEDA COLLEGE
          THAIKKATTUSSERY, THRISSUR-680306.

          BY ADV SRI.P.SREEKUMAR,SC




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6473 OF 2018                     2




                                 JUDGMENT

When this writ petition was taken up, the learned counsel appearing for

the petitioners submitted that the prayers sought for in this writ petition have

become infructuous.

The above submission is recorded and this writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS

APPENDIX OF WP(C) 6473/2018

PETITIONER(S) EXHIBITS :

EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE REGULATIONS ISSUED BY THE 1ST RESPONDENT UNIVERSITY.

EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF GAZETTE OF INDIA NOTIFICATION NO.24-14/2016 (U.G.REGULATION) DATED 7.11.2016.

EXHIBIT P3 TRUE COPY OF THE ORDER NO.17874/ACJ/KUHS/2015 DATED ....07.2017 ISSUED BY THE ACADEMIC COUNCIL.

EXHIBIT P4 TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION DATED 5.2.2018 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE NOTIFICATION RGU/AUTH/124SYN/105/2016-17 DATED 13.2.2017 RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, KARNATAKA STATE.

EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED 15.9.2017 IN WPC NO.29788/2017.

RESPONDENT(S) EXHIBITS : NIL

 
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