K.X. Joby vs P. A. Cleetus
2022 Latest Caselaw 7916 Ker

IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
WEDNESDAY, THE 297 DAY OF JUNE 2022 / 8TH ASHADHA, 1944
MACA NO. 1360 OF 2017
AGAINST THE JUDGMENT IN OPMV 1427/2013 OF ADDITIONAL MACT,
ERNAKULAM
APPELLANT/PETITIONER:
K.X. JOBY
AGED 33 YEARS, S/O. XAVIER CMC-16,ERAYANNAM VEEDU,
MARUTHORVATTOM P.O, CHERTHALA NOW RESIDING ATNAVAL

QUARTERS, NAVAL INSTITUTE OF AERONOTICAL TRAINNG
CENTRE, (NIATCO, NAVAL BASE, KOCHI 682 004

BY ADVS.
SRI.RAHUL SASI
SMT.NEETHU PREM

RESPONDENTS / RESPONDENTS:

1 P. A. CLEETUS
S/O. ANTONY, PUNNAKKAL HOUSE, 2/61B,SOUTH CHELLANAM
P.O, COCHIN 682 011

2 MAHESH
S/O. THANKAPPAN, PUTHENVELI
VEEDU, THYKKATTUSSERY,MANAPPURAM P.O, CHERTHALA PIN 688
558

3 THE NEW INDIA ASSURANCE CO LTD
REGIONAL OFFICE, KUNDONKUKULATHY TOWERS, M.G ROAD,
ERNAKULAM, KOCHI 682 011,ERNAKULAM, COCHIN 682 018

BY ADV SRI.SAIGI JACOB PALATTY

THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR
ADMISSION ON 29.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 

MACA NO. 1360 OF 2017

Sathish Ninan, J.

Dated this the 29*° day of June, 2022
JUDGMENT

Pending the appeal, parties have settled the disputes amicably. They have filed a joint memo of settlement to the said effect. The terms of settlement have been stated therein. A modified award is passed in terms thereof. The joint memo of

settlement will form part of the judgment.

Sd/-

Sathish Ninan, Judge rsr

E-CA NO ; CA-2022-004719

BEFORE THE HONOURABLE HIGH COURT OF KERALA AT ERNARULAM

Of Year 2022

in

MACA No.1360/2017 i)

K.X. JOBY

The New india Assurance 0. Ltd,

JOINT-MEMO FILED BY THE COUNSEL FOR THE APPELLANT & COUNSEL FOR RESPONDENT TO REPORT THE SETTLEMENT

adie E-VERIFIED

RAHUL SAS! NG23/2011

FSO VERIFIED-49

Dd

BEFORE THE HONOURABLE HIGH COURT OF KERALA AT ERNAKULAM Of Year 2022

In MACA No.1360/2017

K.X. JOBY : Appellant/Petitioner VIS

New India Assurance Co. Ltd. : Respondent/3rd Respondent

SL Contents ir) | Page Nos

jew i Joint Memo : Joint Memo filed. by ithe coux the respondent to report [email protected]

Sd/-

E-VERIFIED

FSO VERIFIED-49

BEFORE THE HONOURABLE HIGH GOURT OF KERALA

ERNAKULAM MACA No, 1360 of 2017

K. X joby : Appellant/Petitioner Vs The New India 7 Assurance Co, Ltd, : Respondent/3" Respondent

have willingly arrived at the Compra oto-gattle i - 1,32,500/- (Rupees One Lakh THIRy Two Toe saattand-Eivelaun:

Dated this the 10% day of March, 2022

For and on Behalf of:-

q THE NEW INDIA ASSURANCE CO. LTD. Signature of the Appellant Signature of the Respond ee Went. 368) VLA werafra arfirari { c "PRAVEEN. V.

a 3 BHVLL "Ap-FNo. 3681 Signature of Advocate for Signature of Advocat yalive Officer(Legal} Appellant the Respondent

Sai etl PM >

FSO VERIFIED - 49

MACA No.1360/2017 (CA-2022-004719 )