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Theresa B.Andrews vs South Indian Bank
2022 Latest Caselaw 7836 Ker

Citation : 2022 Latest Caselaw 7836 Ker
Judgement Date : 28 June, 2022

Kerala High Court
Theresa B.Andrews vs South Indian Bank on 28 June, 2022
W.P(C).12116/22                       1

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR. JUSTICE GOPINATH P.
        TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
                          WP(C) NO. 12116 OF 2022
PETITIONER/S:

              THERESA B.ANDREWS,
              AGED 48 YEARS
              8/177, PALLIPARAMBIL HOUSE, MAIN ROAD SHORNUR, PALAKKAD
              DISTRICT, PIN-679 121.
              BY ADVS.
              S.MUMTAZ
              AJITH M JIJI


RESPONDENT/S:

              SOUTH INDIAN BANK,
              REPRESENTED BY THE AUTHORIZED OFFICER, REGIONAL OFFICE,
              PALAKKAD, 2ND FLOOR, GHANIS BUILDING, FORT MAIDAN,
              KUNNATHURMEDU P.O., PALAKKAD -678 013.
              BY ADVS.
              SUNIL SHANKER, SC
              VIDYA GANGADHARAN


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).12116/22                           2



                                  JUDGMENT

Learned counsel for the petitioner seeks permission to withdraw the writ

petition. Permission granted. The writ petition is dismissed as withdrawn.

Sd/-

GOPINATH P.

JUDGE okb/ 28.6.22 //True copy// P.S. to Judge

 
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