Noushad Pathoor vs The Secretary
2022 Latest Caselaw 7812 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
       TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
                        WP(C) NO. 20873 OF 2022
PETITIONER/S:

           NOUSHAD PATHOOR
           AGED 42 YEARS
           S/O. AHAMMED, PATHOOR HOUSE, THENNALA P.O., POOKKIPARAMB,
           676 508, MALAPPURAM DISTRICT.

           BY ADV SAJU J.VALLYARA



RESPONDENT/S:

           THE SECRETARY
           REGIONAL TRANSPORT AUTHORITY, MALAPPURAM, CIVIL STATION,
           UP HILL, MALAPPURAM P.O., 676 505, MALAPPURAM DISTRICT.

           BY GOVERNMENT PLEADER SRI. JIMMY GEORGE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20873 OF 2022
                                 2



                            JUDGMENT

Petitioner is the holder of a regular permit in

respect of stage carriage bearing registration No. KL-10-

AT-7158. The petitioner has submitted Ext.P2

application for replacement of permit on 21.6.2022. The

grievance of the petitioner is that Ext.P2 application for

replacement is not so far considered and disposed of by

the respondent.

2. Heard the learned counsel for the petitioner

and the learned Government Pleader for the

respondents.

3. The Government Pleader on instructions

submits that the respondent has received Ext.P2

application of the petitioner and the same is pending

consideration. However, it is pointed out that the WP(C) NO. 20873 OF 2022

petitioner has not produced the current records relating

to the new vehicle. The learned counsel for the

petitioner submits that he has already produced the

current records.

Accordingly, this writ petition is disposed of with a

direction to the respondent to consider Ext.P2

application for replacement of vehicle within a period of

two months from the date of receipt of a copy of this

judgment.

Sd/-

MURALI PURUSHOTHAMAN JUDGE al/-

WP(C) NO. 20873 OF 2022

APPENDIX OF WP(C) 20873/2022

PETITIONER EXHIBITS

Exhibit P1 PHOTO COPY OF THE REGULAR PERMIT ISSUED BY THE RESPONDENT TO THE PETITIONER IN RESPECT OF STAGE CARRIAGE KL-10-AT-7158.

Exhibit P2 PHOTO COPY OF THE APPLICATION FOR REPLACEMENT DATED 21.06.2022 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT.