Smitha R vs Dr. V. Venu, I.A.S
2022 Latest Caselaw 7775 Ker

CON.CASE(C) NO. 994 OF 2022         1




            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
     TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
                   CON.CASE(C) NO. 994 OF 2022


  AGAINST THE JUDGMENT IN WP(C) NO.862/2022 DATED 12.01.2022 OF
                      HIGH COURT OF KERALA
PETITIONERS/PETITIONERS 1 TO 4 IN WP :

    1     SMITHA R
          LECTURER IN ELECTRONICS & COMMUNICATION ENGINEERING,
          N. S. S POLYTECHNIC COLLEGE, MANNAM NAGAR, PANDALAM,
          PATHANAMTHITTA , PIN - 689501

    2     ARYA J NAIR
          LECTURER IN COMPUTER ENGINEERING,
          N.S.S. POLYTECHNIC COLLEGE, PANDALAM,
          PATHANAMTHITTA, PIN - 689501

    3     SANDHYA .S
          LECTURER IN COMPUTER ENGINEERING,
          N.S.S. POLYTECHNIC COLLEGE, PANDALAM,
          PATHANAMTHITTA , PIN - 689501

    4     GANESH J.G
          LECTURER IN COMPUTER ENGINEERING,
          N.S.S. POLYTECHNIC COLLEGE, PANDALAM,
          PATHANAMTHITTA , PIN - 689501

          BY ADVS.
          P.NANDAKUMAR
          AMRUTHA SANJEEV
          VIVEK VIJAYAKUMAR
          SHEMA ELIZABETH SCARIA


RESPONDENT/1ST RESPONDENT IN WP :

          DR. V. VENU I.A.S, AGE AND FATHER'S NAME
          NOT KNOWN TO THE PETITIONERS,
          ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,
 CON.CASE(C) NO. 994 OF 2022            2

             DEPARTMENT OF HIGHER EDUCATION,
             GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM, PIN - 695001



             SMT. NISHA BOSE, SR. GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 994 OF 2022              3




                                JUDGMENT

When this Contempt Case was taken up, Sri. P. Nandakumar, the learned

counsel appearing for the petitioners submitted that the directions in the

judgment dated 12.01.2022 in W.P.(C) No.862 of 2022 have been complied with.

The said submission is recorded and this Contempt Case is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS

APPENDIX OF CON.CASE(C) 994/2022

PETITIONER(S) ANNEXURES :

CERTIFIED COPY 1 CERTIFIED COPY OF JUDGMENT DATED 12.01.2022 IN W.P.(C ) NO.862 OF 2022.

Annexure2 TRUE COPY OF LETTER NO. L3/40/2022/H.EDN DATED 10.03.2022 ISSUED BY THE RESPONDENT TO THE PETITIONERS.

RESPONDENT(S) ANNEXURES : NIL