Citation : 2022 Latest Caselaw 7773 Ker
Judgement Date : 28 June, 2022
WP(C) No.1613/2011 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
Tuesday, the 28th day of June 2022 / 7th Ashadha, 1944
IA.NO.1/2022 IN WP(C) NO. 1613 OF 2011(B)
APPLICANTS.RESPONDENTS 1 & 2 IN WP(C):
1. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT,
FOREST & WILD LIFE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2. THE CUSTODIAN OF VESTED FOREST, EASTERN CIRCLE, OLAVAKKOD,,
PALAKKAD-678001.
RESPONDENTS/PETITIONERS & RESPONDENTS 3 & 4 IN WP(C):
1. C.A.RAMANKUTTY PULLUA, MANJU NIVAS, MAILAMPILLY,, NAMBULLYPURA.P.O.,
PALAKKAD, PIN 678592
2. SAHADEVAN.P.D., PUSHPAMANGALATH, PANNIYAMPADAM,
MUTTIKULANGARA.P.O.,PALAKKAD. PIN 678594
3. MOHANKUMAR.M.R., MOHANALAYAM, KUNDALASSERY.P.O., PALAKKAD. PIN
678631
4. C.S.THOMAS, THOPPIL HOUSE, MALAMPUZHA DAM.P.O., PIN 678651.
5. T.S.JOSEPH, THOPPIL HOUSE, MALAMPUZHA DAM.P.O., PIN 678651.
6. BALASUBRAMANIAN, RAKKUNNIDATHIL, MALAMPUZHA DAM.P.O. PIN 678651.
7. GOVINDAN, RAKKUNNIDATHIL, MALAMPUZHA DAM.P.O. PIN 678651.
8. CHACKO.N.C., NASIKKUZHIYIL HOUSE, MALAMPUZHA DAM.P.O., PIN 678651.
9. R.CHANDRASEKHARA PANICKER, VIJAYA ESTATE, VADASSERY, PALAKKAD. PIN
678651.
10. K.NARAYANAN, KARAMPADAM HOUSE, MUDAPPELLOOR.P.O., PALAKKAD. PIN
678705.
11. K.KRISHNAN, KARAMPADAM HOUSE, MUDAPPELLOOR.P.O., PALAKKAD. PIN
678705.
12. K.SASIKUMAR, VALIYAKUZHIPADAM, CHITTILAMCHERY.P.O., PALAKKAD. PIN
678704.
13. V.V.GEORGE, VADAKKEKARA, ERATTAKULAM.P.O., PALAKKAD. PIN 678622.
14. V.V.JOSEPH, VADAKKEKARA, ERATTAKULAM.P.O., PALAKKAD. PIN 678622.
15. JOSEPH GEORGE, VADAKKEKARA, ERATTAKULAM.P.O., PALAKKAD. PIN 678622.
16. JOJI GEORGE, VADAKKEKARA, ERATTAKULAM.P.O., PALAKKAD. PIN 678622.
17. TOM GEORGE, VADAKKEKARA, ERATTAKULAM.P.O., PALAKKAD. PIN 678622.
18. V. AMMU, ALAMKODE HOUSE, OLAVAKKODE.P.O., PALAKKAD-678002.
19. DEPARTMENT OF FOREST AND WILD LIFE, GOVERNMENT OF INDIA,
KRISHIBHAVAN, NEW DELHI. PIN 110001
20. GOVERNMENT OF INDIA, REP. BY PRINCIPAL SECRETARY TO ENVIRONMENT &
FOREST, CENTRAL, SECRETARIAT, NEW DELHI. PIN 110001.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to extend the time
limit specified in the judgment dated 29-10-2021 in WP(C) No.1613/2011 for
a further period of 6 months from 18-06-2022 in the interest of justice.
WP(C) No.1613/2011 2/2
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and this Court's Judgment
dated 29-10-2021 and upon hearing the arguments of GOVERNMENT PLEADER for
petitioner in IA/R1 & R2 in WP(C), SRI.P.BABU KUMAR & SRI.P.YADHU KUMAR,
Advocates for R1 to R18 in IA/Petitioners in WP(C), SPECIAL GOVERNMENT
PLEADER for R19 in IA/R3 in WP(C) and of ASSISTANT SOLICITOR GENERAL OF
INDIA for R20 in IA/R4 in WP(C), the court passed the following:
ORDER
The prayer in this application is not opposed by the respondents.
Therefore, the time limit specified in the judgment dated 29-10-2021 in WP(C) No.1613/2011 is extended for a further period of six months from 18-06-2022, as last chance.
Sd/- P.V.KUNHIKRISHNAN JUDGE
28-06-2022 /True Copy/ Assistant Registrar
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