Sreedevi Amma vs P.S.Jayasree
2022 Latest Caselaw 7754 Ker

RSA No.540/2021                                     1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                               PRESENT
                               THE HONOURABLE MRS.JUSTICE M.R.ANITHA
                          Tuesday the 28th day of June 2022 /7th Ashadha, 1944
                                  IA.NO.1/2021 IN RSA NO. 540 OF 2021
                             OS 103/2009 OF MUNSIFF COURT,KAYAMKULAM
                     AS 307/2015 OF ADDITIONAL DISTRICT COURT - III, MAVELIKKARA
   APPELLANT/APPELLANT/1ST DEFENDANT:

          SREEDEVI AMMA, AGED 83, D/O JANAKIKUTTY AMMA, USHUS, ELIPPAKULANGARA MURI,
          VALLIKUNNAM VILLAGE, MAVELIKARA TALUK, FROM MAZHAPUZHA VEEDU, ELIPPAKULANGARA
          MURI, VALLIKUNNAM VILLAGE, MAVELIKARA TALUK
          FROM
          MAZHAPUZHA VEEDU, ELIPPAKULANGARA MURI, VALLIKUNNAM VILLAGE, MAVELIKKARA.

   RESPONDENTS/RESPONDENTS 1 TO 7/PLAINTIFFS 1 TO 4 AND ADDITIONAL DEFENDANTS 2 TO 4:

      1. P.S.JAYASREE,AGED 54, D/O SANKARA [email protected] SANKAR, NO 10, VASANTHA GARDEN, IIND
          LANE, AYANAVARAM, CHENNAI-600 023.
      2. P.S.JAYAPRAKASH, AGED 53, D/O SANKARA PILLAI @ SANKAR, NO 10 VASANTHA GARDEN, IIND
          LANE, AYANAVARAM, CHENNAI- 600 023.
      3. P.S.GEETHA, AGED 51, D/O SANKARA PILLAI @ SANKAR, NO 10, VASANTHA GARDEN, IIND
          LANE, AYANAVARAM, CHENNAI-600 023.
      4. P.S.JAYACHANDRAN, AGED 47, D/O SANKARA PILLAI @ SANKAR, NO 10, VASANTHA GARDEN,
          IIND LANE, AYANAVARAM, CHENNAI-600 023.
      5. THE DISTRICT COLLECTOR, COLLECTORATE, ALAPPUZHA.
      6. THE SUB REGISTRAR, SUB REGISTRAR OFFICE, BHARANICKAVU, KATTANAM, PALLICKAL(PO)
          ALAPUZHA DISTRICT.
      7. THE VILLAGE OFFICER, VILLAGE OFFICE, VALLIKUNNAM (PO), ALAPUZHA DISTRICT.


          Application praying that in the circumstances stated in the affidavit filed therewith the
   High Court be pleased to issue an order of interim stay of execution of decree in
   OS.No.103/2009 of the Munsiff's Court,Kayamkulam so far as the same is confirmed in the
   common judgment in AS.306/2015 and AS.307/2015 of the Additional District Court III,
   Mavelikkara, pending disposal of this Regular Second Appeal.


          This Application again coming on for orders upon perusing the application and the
   affidavit filed in support thereof and this Court's order dated 29.03.2022 and upon hearing
   the arguments of M/S.K.SASIKUMAR & S.ARAVIND, Advocates for the petitioner and of
   Government Pleader for Respondent 5 to 7, the court passed the following:

                                                                    ORDER

Interim order already granted is extended until further order.

Sd/-M.R.ANITHA,JUDGE

28-06-2022 /True Copy/ Assistant Registrar