Retnakaran vs Deputy Superintendant Of Police
2022 Latest Caselaw 7753 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
                        WP(C) NO. 18017 OF 2022
PETITIONERS:

    1       RETNAKARAN
            AGED 63 YEARS
            S/O SREEDHARAN, RESIDING AT R.R.G HOUSE,
            ELAMBA P. O., EDAKKODE DESOM, EDAKKODE VILLAGE,
            THIRUVANANTHAPURAM-695104.
    2       GIRIJA
            AGED 55 YEARS
            W/O RETNAKARAN, RESIDING AT R.R.G HOUSE,
            ELAMPA P. O., EDAKKODE DESOM, EDAKKODE VILLAGE,
            THIRUVANANTHAPURAM-695104.
            BY ADVS.
            V.S.NOWSHAD
            R.MURALEEKRISHNAN
            BINU K.B.
            T.M.RESHMY
            SITHARA.S
            ALI SAVAD
RESPONDENTS:

    1       DEPUTY SUPERINTENDANT OF POLICE
            ATTINGAL, THIRUVANANTHAPURAM-695101.
    2       THE STATION HOUSE OFFICER
            ATTINGAL POLICE STATION, ATTINGAL P. O., PIN-695101.
    3       YASODHA SANKARAN KUTTY
            AGED 70 YEARS
            W/O SANKARAN KUTTY, S.H. BHAVAN, TOLL MUKKY,
            EDAKKODE VILLAGE, THIRUVANANTHAPURAM-695104.
    4       ABDUL SALAM
            AGED 60 YEARS
            S/O IBRAHIMKUTTY, RAHAMATH MANZIL, VALAKKAD,
            EDAKKODE VILLAGE, THIRUVANANTHAPURAM-695104.
    5       MAJIDA
            AGED 45 YEARS
            W/O SHAJAHAN,FARHAN MANZIL, OORUPOIKA P.O.
            EDAKKODE VILLAGE, THIRUVANANTHAPURAM-695104.
    6       ASWATHY
            AGED 25 YEARS
            W/O.HAREESH KUMAR, VARAYATH PUTHAN VEEDU,
            NAINAMKONAM, KIZHUVILAM VILLAGE,
            THIRUVANANTHAPURAM-695104.
 WP(C) NO. 18017 OF 2022

                                  2

     7      VIJEESH
            AGED 35 YEARS
            S/O. SUDARSANAN, KIZHAKUMKARA VEETTIL,
            TOLLMUKKU DESOM, EDAKKODE VILLAGE, ILAMBA P. O.,
            THIRUVANANTHAPURAM - 605103.
            BY ADV M.DINESH
            SRI.T.K.SHAJAHAN, SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 18017 OF 2022

                                     3




                               JUDGMENT

Dated this the 28th day of June, 2022

The learned counsel appearing for the respondents seeks time to

file a counter affidavit.

2. The learned counsel for the petitioners submits that the petitioners

does not intend to pursue the writ petition and the writ petition is being

dismissed as withdrawn.

This writ petition is, therefore, dismissed as withdrawn.

Sd/-

ANU SIVARAMAN JUDGE NP