Raju M.J vs State Of Kerala
2022 Latest Caselaw 7746 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
                        WP(C) NO. 9260 OF 2022
PETITIONER:

            RAJU M.J.
            AGED 53 YEARS
            S/O GOPALAN CHETTIYAR, MADATHIL PARAMBIL HOUSE,
            NEDUMKUNNAM P O, NEDUMKUNNAM VILLAGE,
            CHANGANASSERY TALUK, KOTTAYAM DISTRICT, PIN-686542.
            BY ADVS.
            AJITH MURALI
            MOHANAN M.K.
RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY THE SECRETARY, HOME DEPARTMENT,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
    2       THE DIRECTOR GENERAL OF POLICE (HEAD OF POLICE
            DEPARTMENT), LAW AND ORDER, POLICE HEAD QUARTERS,
            THIRUVANANTHAPURAM-695001.
    3       THE CHIEF SUPERINTENDENT OF POLICE
            KOTTAYAM, KOTTAYAM DISTRICT, PIN-686001.
    4       THE DEPUTY SUPERINTENDENT OF POLICE
            KOTTAYAM, KOTTAYAM DISTRICT, PIN-686001.
    5       THE STATION HOUSE OFFICER/CIRCLE INSPECTOR OF POLICE
            KARUKACHAL POLICE STATION, KOTTAYAM DISTRICT,PIN-686540
    6       ROSE CHANDRAN
            AGED 53 YEARS, S/O THANKKAPPAN CHETTIYAR K N,
            ROSE CHANDRA NIVAS, PERUMBAYIKKADU VILLAGE,
            KOTTAYAM TALUK, KOTTAYAM DISTRICT, PIN-686016.
    7       RATHEESH CHETTIYAR
            AGED 40 YEARS, S/O RAVEENDRAN CHETTIYAR,
            THADATHIL PARAMBIL HOUSE, PULIYKKAL KAVALA P O,
            VAZHOOR KARA, VAZHOOR VILLAGE, CHANGANASSERY TALUK,
            KOTTAYAM DISTRICT, PIN-686515.
    8       SREEJU R.
            AGED 26 YEARS, S/O RAJU C, MADATHIL PARAMPIL HOUSE,
            RUBY NAGER P O, VAZHAPPALLY VILLAGE,
            CHANGANASSERY TALUK, KOTTAYAM DISTRICT, PIN-686103.
    9       RAMACHANDRAN M V.
            AGED 52 YEARS,
            S/O VELAYUDHAN CHETTIYAR, KEERTHI BHAVAN,
            MADAPPALLY P O, MADAPPALLY VILLAGE, CHANGANASSERY
            TALUK, KOTTAYAM DISTRICT-686546.
 WP(C) NO. 9260 OF 2022

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     10     MOHANAN CHETTIYAR
            AGED 64 YEARS
            S/O SIVARAMAN CHETTIYAR, THEKKEKUTTU HOUSE,
            KURUMANNU P O, KADANADU VILLAGE, MEENACHIL TALUK,
            KOTTAYAM DISTRICT, PIN-686651.
     11     SHIVA VENKITESH
            AGED 26 YEARS
            S/O KRISHNA SWAMY, KALKKI KRIPA, CHANGANASSRY TALUK,
            KOTTAYAM DISTRICT, PIN-686540
     12     UNNIKRISHNAN K B.
            AGED 55 YEARS, S/O BALAN, THURUTHIPALLIL HOUSE,
            KODIMATHA P O, KODIMATHA VILLAGE, KOTTAYAM TALUK,
            KOTTAYAM DISTRICT, PIN-686001.
            SRI.T.K.SHAJAHAN, SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9260 OF 2022

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                               JUDGMENT

Dated this the 28th day of June, 2022

The learned counsel for the petitioner has filed a memo to

withdraw the writ petition.

Memo is recorded. This writ petition is, accordingly, dismissed as

withdrawn.

Sd/-

ANU SIVARAMAN JUDGE NP