Dinesh Kumar B vs Anishkumar Kesavan
2022 Latest Caselaw 7735 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
             THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
      TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
                        CON.CASE(C) NO. 661 OF 2022
 AGAINST THE ORDER/JUDGMENT IN WP(C) 18723/2021 OF HIGH COURT OF
                                     KERALA
PETITIONER/2ND RESPONDENT:

             DINESH KUMAR B
             AGED 49 YEARS
             SON OF N.BALAKRISHNA KAMATH, PUTHENVEEDU KONNENKUDI
             ROAD, ONNAM MILE, PERUMBAVOOR, PIN - 683542
             BY ADVS.
             B.ASHOK SHENOY
             ARJUN R NAIK
             P.S.GIREESH


RESPONDENTS/1ST RESPONDNET/PETITIONER:

             ANISHKUMAR KESAVAN
             AGE AND FATHER NAME NOT KNOWN TO PETITIONER, ASSISTANT
             GENERAL MANAGER, BANK OF BARODA, REGIONAL OFFICE,
             VASUDEVA BUILDINGS, T D ROAD, ERNAKULAM, KOCHI - 682
             011, PIN - 682011
OTHER PRESENT:

             SRI. K. M. ANEESH FOR R


     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 661 OF 2022
                                2


                 BECHU KURIAN THOMAS, J.
             -----------------------------------------
                CON.CASE(C) NO. 661 OF 2022
              ----------------------------------------
             Dated this the 28th day of June, 2022



                             ORDER

The learned counsel for the petitioner submitted that the

order dated 03.06.2022 has been complied with.

In view of the above, this contempt case is closed.

Sd/-

BECHU KURIAN THOMAS JUDGE AJM 29/6/22 CON.CASE(C) NO. 661 OF 2022

APPENDIX OF CON.CASE(C) 661/2022

PETITIONER'S ANNEXURES :

Annexure A1 TRUE COPY OF ORDER DATED 17.11.2021 IN I.A.NO.1 OF 2021 IN W.P.(C) NO.18723 OF 2021 [M] ON THE FILE OF THIS HON'BLE COURT.

Annexure A2 TRUE COPY OF REGISTERED A/D LETTER NO. SLA/K - 122/2021 DATED 20.11.2021 SENT BY PETITIONER'S COUNSEL TO RESPONDENT.

Annexure A3 TRUE COPY OF POSTAL ACKNOWLEDGMENT CARD DATED 24.11.2021 SIGNED BY RESPONDENT.

Annexure A4 TRUE COPY OF LAWYER'S NOTICE NO.SLA/ B -19/2022 DATED 23.02.2022 SENT BY PETITIONER'S COUNSEL TO RESPONDENT.

Annexure A5 TRUE COPY OF POSTAL ACKNOWLEDGMENT CARD DATED 02.03.2022 SIGNED BY RESPONDENT

//TRUE COPY//

PA TO JUDGE