M.C.Haneefa vs Madhura
2022 Latest Caselaw 7725 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
         TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
                        WP(C) NO. 20977 OF 2015
PETITIONER/S:

            M.C.HANEEFA
            AGED 45 YEARS
            PROPRIETOR, M/S. MANJESHWARAM FUELS, POST MANJESHWARAM-
            671323, KASARAGOD DISTRICT.

            BY ADVS.
            SRI.PAULSON C.VARGHESE
            SMT.A.SIRJI




RESPONDENTS:

     1      MADHURA
            D/O BHAVANI SHANKAR, GIRISH NILAYA, MANJESHWAR,
            KASARAGOD-671323.

     2      JAYALAKSHMI
            D/O CHANIYAPPA NAIK, KUNDUPADAVU HOUSE, KODLAMOGARU, POST
            MANHESHWAR, KASARAGOD-671323.

     3      VARIJA
            D/O CFHOMA NAIR, SODAMKUR HOUSE, ANAKAL P.O., MANJESHWAR,
            KASARAGOD-671323.

     4      JANARDHANA
            S/O SUDHAKARA KULALA, UPPALA, KASARAGOD, 671322.

     5      GAYATHRI
            D/O SOMOAYYA, ANAKKAL HOUSE, ANAKKAL P.O, MANJESHWAR,
 WP(C) NO. 20977 OF 2015
                                 2

            KASARAGOD-671323.

    6       AUTHORITY UNDER KERALA PAYMENT OF SUBSISTENCE
            ALLOWANCE ACT
            (DEPUTY LABOUR COMMISSIONER) KANNUR-670 001.

    7       THE DISTRICT LABOUR OFFICER
            LABOUR OFFICE, KASARAGOD-671121.



            BY ADVS.
            SMT.GOVINDU P.RENUKADEVI      -R1 TO R5
            T.B.SHAJIMON                   -R1 TO R5




     THIS    WRIT   PETITION    (CIVIL)    HAVING      COME    UP    FOR
ADMISSION    ON   28.06.2022,   THE   COURT    ON   THE       SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 20977 OF 2015
                             3




                          JUDGMENT

In the light of the memo filed by the learned

counsel for the petitioner, the writ petition is dismissed

as withdrawn.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

al/-

WP(C) NO. 20977 OF 2015

APPENDIX OF WP(C) 20977/2015

PETITIONER EXHIBITS

EXHIBIT P1: TRUE COPY OF THE POLICE COMPLAINT DATED 5.3.2014.

EXHIBIT P2: TRUE COPY OF THE JOINT APPLICATION SUBMITTED BY THE RESPONDENTS 1 TO 5

EXHIBIT P3: TRUE COPY OF THE REPLY DATED 27.10.2014 FILED BY THE PETITIONER.

EXHIBIT P4: TRUE COPY OF THE STATEMENT DATED 13.2.2015 SUBMITTED BEFORE THE 7TH RESPONDNET.

EXHIBIT P5: TRUE COPY OF THE STATEMENT DATED 30.3.2015 SUBMITTED BY THE PETITIONER.

EXHIBIT P6: TRUE COPY OF THE ORDER DATED PASSED BY THE 6TH RESPONDENT.

EXHIBIT P7: TURE COPY OF THE ENVELOPE SENT BY THE 7TH RESPONDNET.

EXHIBIT P8: EXTRACT OF THE SALARY REGISTER FOR THE MONTH OF FEBRUARY 2014 MAINTAINED BY THE PEITIONER ESTABLISHMENT.