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Amerjith K.T vs Kerala University Of Health ...
2022 Latest Caselaw 7700 Ker

Citation : 2022 Latest Caselaw 7700 Ker
Judgement Date : 28 June, 2022

Kerala High Court
Amerjith K.T vs Kerala University Of Health ... on 28 June, 2022
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

         THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

    TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944

                     WP(C) NO. 7023 OF 2018
PETITIONER/S:

     1       AMERJITH K.T
             AGED 23 YEARS
             S/O.K.T.REMESAN, RESIDING AT KIZHAKKETHAYYIL HOUSE,
             NADUVATHUR P.O., KEEZHARIYOOR, KOYILANDI, KOZHIKODE DT,
             PIN-673620, REG.NO.140030054.

     2       ANJALI A.V.
             AGED 23 YEARS
             D/O.M.K.VIKRAMAN NAIR, RESIDING AT PKRA-143,
             KUNNUMPURATH HOUSE, NEAR KUNNIL CHURCH, PAROTTUKONAM,
             THIRUVANANTHAPURAM DT., PIN-695011, REG.NO.140030055.

     3       ATHIRA K.
             D/O.UNNIKRISHNAN K., AGED 22 YEARS, RESIDING AT
             NANDANAM,THANGALPADI, NADUVATH P.O., MALAPPURAM DT.,
             PIN-679328, REG.NO.140030070.

     4       SETHULAKSHMI K.P.
             D/O.PUSHKARAN, AGED 22 YEARS, RESIDING AT KOTTANAYIL HOUSE,
             PARAPPURAM P.O., KANJOOR, ERNAKULAM DT., PIN-670018,
             REG.NO.140030106.

             BY ADV SRI.B.S.SIVAJI

RESPONDENT/S:

     1       KERALA UNIVERSITY OF HEALTH SCIENCES
             REPRESENTED BY ITS REGISTRAR, MULANKUNNATHUKAVU,
             THRISSUR, PIN-680596.

     2       THE PRINCIPAL, GOVERNMENT AYURVEDA MEDICAL COLLEGE
             THIRUVANANTHAPURAM-695001.
 WP(C) NO. 7023 OF 2018            2




            SRI.P.SREEKUMAR, SC

            SRI PREMCHAND R NAIR, SR GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 7023 OF 2018                   3




                                   JUDGMENT

When this writ petition was taken up, the learned counsel

appearing for the petitioners submitted that the prayers sought for in this

writ petition have become infructuous.

The above submission is recorded and this writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

Sru

APPENDIX OF WP(C) 7023/2018

PETITIONERS EXHIBITS

EXHIBIT P1- A TRUE COPY OF THE RELEVANT PORTIONS OF THE REGULATIONS ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P2- TRUE COPY OF THE GAZETTE OF INDIA NOTIFICATION NO.24-14/2016 (U.G.REGULATION) DATED 07/11/2016.

EXHIBIT P3- TRUE COPY OF THE ORDER NO.17874/ACJ/KUHS/2015 DATED .../07/2017 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P4- TRUE COPY OF THE RELEVANT PAGES OF EXAM NOTIFICATION DATED 29/01/2018.

EXHIBIT P5- TRUE COPY OF THE INTERIM ORDER DT.15/02/2018 IN I.A.NO.2946/2018 IN WP(C)NO.31342/17.

RESPONDENTS EXHIBITS : NIL

 
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