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Swathy .R vs Kerla University Of Health ...
2022 Latest Caselaw 7698 Ker

Citation : 2022 Latest Caselaw 7698 Ker
Judgement Date : 28 June, 2022

Kerala High Court
Swathy .R vs Kerla University Of Health ... on 28 June, 2022
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

         THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

    TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944

                     WP(C) NO. 6435 OF 2018
PETITIONER/S:

     1       SWATHY.R.
             AGED 24 YEARS
             D/O. REGHUNATH, RESIDING AT FLAT C-20, NGO QUARTERS,
             MANKUNNU P.O, KOZHIKODE - 673 012. REG.NO. 120030054.

     2       ARUNIMA GOPAL
             AGED 23 YEARS
             D/O. GOPALAKRISHNAN, RESIDING AT KALATHIL HOUSE,
             VIVEKANANDA ROAD, MUTHUVARA P.O, PUZHAKKAL,
             THRISSUR - 680 553.REG.NO. 120030025.

     3       BRINCY KODENKANDATH
             AGED 24 YEARS
             D/O. BABU G, KODENKANDATH, RESIDING AT KODENKANDATH HOUSE,
             ELTHURUTH P.O, THRISSUR - 680 611 REG. NO. 120030024.

     4       SHAMSAD HAMEED
             AGED 23 YEARS
             S/O. HAMEED K.A, RESIDING AT KARUTHAKKA(H),
             KADAPPURAM P.O, ANCHANGADI- 680 514 REG NO. 120030047.

     5       DELSY CARMEL ALEX
             AGED 24 YEARS
             D/O. ALEX KUTTY DAVID, RESIDING AT HOLY CARMEL,
             PODIYATHUVILA P.O, VALAKOM, KOLLAM - 691 5332. REG. NO.
             120030027.

     6       SHAHINA NARGEES P.P
             AGED 23 YEARS
             D/O. SHEIK MUHAMMED P.P, RESIDING AT C.M(H), CHENGARA,
             IRUVETTY P.O, MALAPPURAM - 673 639. REG NO. 130030720.

     7       KRISHNA PRIYA R
             AGED 24 YEARS
             D/O. RAJEEV, RESIDING AT SRI SHILAM,
 WP(C) NO. 6435 OF 2018             2



           UDAYAMPEROOR P.O THRIPPUNITHURA, ERNAKULAM- 682 307
           REG NO. 130030704.

     8     RAMSANA SALIM
           AGED 24 YEARS
           D/O. C.M MUHAMMED SALIM, RESIDING AT CHANDANAPARAMBIL (H),
           SEETHATHODU P.O, MOONNUKALLU, PATHANAMTHITTA - 689 667.
           REG NO. 130030711.

           BY ADV SRI.B.S.SIVAJI

RESPONDENT/S:

     1     KERALA UNIVERSITY OF HEALTH SCIENCES
           REPRESENTED BY ITS REGISTRAR, MULANKUNNATHUKAVU,
           THRISSUR, PIN - 680 596.

     2     THE PRINCIPAL
           AHALIA AYURVEDA MEDICAL COLLEGE, PALAKKAD DT.
           PIN - 678 557.

           BY ADV SRI.P.SREEKUMAR,SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 6435 OF 2018                     3




                                  JUDGMENT

When this matter was taken up, the learned counsel

appearing for the petitioners submitted that the prayers sought for in

this writ petition have become infructuous.

The above submission is recorded and this writ petition is

closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

Sru

APPENDIX OF WP(C) 6435/2018

PETITIONERS EXHIBITS :

EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE REGULATIONS ISSUED BY THE 1ST RESPONDENT UNIVERSITY.

EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF GAZETTE OF INDIA NOTIFICATION NO.24-14/2016 (U.G.REGULATION) DATED 7.11.2016.

EXHIBIT P3 TRUE COPY OF THE ORDER NO.17874/ACJ/KUHS/2015 DATED ....07.2017 ISSUED BY THE ACADEMIC COUNCIL.

EXHIBIT P4 TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION DATED 5.2.2018 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE NOTIFICATION RGU/AUTH/124SYN/105/2016-17 DATED 13.2.2017 RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, KARNATAKA STATE.

EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED 15.9.2017 IN WPC NO.29788/2017.

RESPONDENTS EXHIBITS : NIL

 
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