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Azmi Nazrine.A.N vs Kerala University Of Health ...
2022 Latest Caselaw 7697 Ker

Citation : 2022 Latest Caselaw 7697 Ker
Judgement Date : 28 June, 2022

Kerala High Court
Azmi Nazrine.A.N vs Kerala University Of Health ... on 28 June, 2022
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
       THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
    TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
                    WP(C) NO. 6433 OF 2018
PETITIONER/S:

     1     AZMI NAZRINE A.N,
           AGED 24 YEARS,
           D/O. A.H NAZIR, AGED 24 YEARS, RESIDING AT
           ALINGAPPARAMBIL (H),
           H.NO. 2/209, KOCHI 21, REG.NO. 120030761.

     2     KEERTHY K. KUMAR,
           S/O. KOMALAKUMAR.T, AGED 24 YRS, RESIDING AT KEERTHY (H)
           24/25, KOTTAPPURAM ROAD,THRISSUR DT, REG.NO. 120030774.

     3     ASWIN M.G
           S/O. GIRIJAN M.G, AGED 24 YRS,RESIDING AT
           MULLAKKAL PARAMBIL, NEAR CHAKKAM, KULANGARA TEMPLE,
           TALORE P.O 680 306 REG.NO. 120030766.

     4     JIBIN JOB P.J,
           S/O. JOB JOSEPH, AGED 24 YEARS, RESIDING AT
           PUTHENPURAKKAL, POLLETHAI P.O, ALAPPUZHA 688 522
           REG.NO. 120030773.

           BY ADV SRI.B.S.SIVAJI

RESPONDENT/S:

     1     KERALA UNIVERSITY OF HEALTH SCIENCES
           REPRESENTED BY ITS REGISTRAR,MULANKUNNATHUKAVU,
           THRISSUR, PIN 680 596.

     2     THE PRINCIPAL
           VAIDYARATNAM AYURVEDA COLLEGE, THAIKKATTUSSERY,
           THRISSUR 680 306.

           BY ADV SRI.P.SREEKUMAR,SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 6433 OF 2018                2




                                 JUDGMENT

When this matter was taken up, the learned counsel

appearing for the petitioners submitted that the prayers sought for

in this writ petition have become infructuous.

The above submission is recorded and this writ petition is

closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

Sru

APPENDIX OF WP(C) 6433/2018

PETITIONERS EXHIBITS :

EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE REGULATIONS ISSUED BY THE 1ST RESPONDENT UNIVERSITY.

EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF GAZETTE OF INDIA NOTIFICATION NO. 24-14/2016 (U.G REGULATION) DATED 7-11-2016.

EXHIBIT P3 TRUE COPY OF THE ORDER NO.17874/ACJ/KUHS/2015 DATED 07-2017 ISSUED BY THE ACADEMIC COUNCIL.

EXHIBIT P4 TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFICATION DATED 5-2-2018 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE NOTIFICATION RGU/AUTH/124SYN/105/2016-17 DATED 13-2-2017 RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, KARNATAKA STATE.

EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED 15-09-2017 IN WPC NO 29788/2017.

RESPONDENTS EXHIBITS : NIL

 
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