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R.M.Chanchal vs Kerala University Of Health ...
2022 Latest Caselaw 7696 Ker

Citation : 2022 Latest Caselaw 7696 Ker
Judgement Date : 28 June, 2022

Kerala High Court
R.M.Chanchal vs Kerala University Of Health ... on 28 June, 2022
                IN THE HIGH COURT OF KERALA   AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR. JUSTICE RAJA    VIJAYARAGHAVAN V
         TUESDAY, THE 28TH DAY OF JUNE 2022   / 7TH ASHADHA, 1944
                        WP(C) NO. 24059 OF    2018
PETITIONER/S:

           R.M.CHANCHAL
           AGED 25 YEARS
           D/O. R.M SUDARSAN, FINAL YEAR M.B.B.S STDUENT,
           KANNUR MEDICAL COLLEGE, ANJARAKANDY, MAMBA P.O,
           KANNUR 670 611.

           BY ADV SRI.WILSON URMESE

RESPONDENT/S:

     1     KERALA UNIVERSITY OF HEALTH SCIENCES
           MEDICAL COLLEGE P.O, THRISSUR,
           PIN 680 596, REPRESENTED BY ITS REGISTRAR.

     2     THE CONTROLLER OF EXAMINATIONS
           KERALA UNIVERSITY OF HEALTH SCIENCES,
           MEDICAL COLLEGE P.O, THRISSUR, PIN 680 596.

     3     THE PRINCIPAL/PRINCIPAL-IN-CHARGE
           KANNUR MEDICAL COLLEGE, ANJARAKKANDY,
           MAMBA P.O, KANNUR 670 611.


           BY ADVS.
           SRI.P.SREEKUMAR,SC
           SRI.K.R.AVINASH KUNNATH
           SRI.ABDUL RAOOF PALLIPATH




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION        ON
28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 24059 OF 2018                 2




                                    JUDGMENT

The instant writ petition is filed seeking a direction to the respondents

to register the name of the petitioner for the final year MBBS examination

which is scheduled to be held on 02.08.2018 and for incidental reliefs.

2. By an order dated 18.07.2018, this Court granted interim order

as prayed for. It appears that the petitioner had appeared for the exam.

In that view of the matter, nothing further survives in this writ

petition. The interim order is made absolute and this writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE sru

APPENDIX OF WP(C) 24059/2018

PETITIONERS EXHIBITS :

EXHIBIT P1 TRUE COPY OF THE IDENTITY CARD ISSUED TO THE PETITIONER, BY THE 1ST RESPONDENT UNIVERSITY.

EXHIBIT P2 TRUE COPY OF THE UNDERTAKING DATED 14-08-2017 SUBMITTED BY THE PETITIONER.

EXHIBIT P3 TRUE COPY OF THE REQUEST DATED 10-07-2018, SUBMITTED TO THE 3RD RESPONDENT BY THE PETITIONER.

RESPONDENTS EXHIBITS : NIL

 
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