Kerala High Court
A.R Aravind Krishna vs Kerala University Of Health ... on 28 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
WP(C) NO. 13788 OF 2017
PETITIONER/S:
1 A.R ARAVIND KRISHNA
C/O C.AJITH KUMAR, RAJASHRIYAM, KOTTAMUKA,
ADOOR P.O., PIN:691523.
2 VISMAYA S.V.
C/O K. VIKRAMAN NAIR, KKMP HOUSE,
KARITHODE P.O.,NILAMEL, KOLLAM.
3 RAMYASREE RAJ
C/O RAJEEV KUMAR S., ROSE COTTAGE3,
NELLIMUKKU PO., KUZHIMATHICADA, KOLLAM.
4 ASWATHY RAJ
C/O NANDARAJ, NANDANAM, EZHIKKARA P.O.,
NORTH PARAVOOR.
5 DRISYA R. CHANDRAN
C/O D.RAMA CHANDRAN, LAKSHMI SADANAM,
EDATHUA P.O., TJAUA, LARU, ALAPPUZHA.
6 ASWATHY GOPAN
C/O GOPA KUMAR J., KOLATHU VEEDU,
PANMANA, CHAVARA PO., KOLLAM.
7 RAJANI LATHA
C/O RAJENDRAN PILLAI, KUNNATHOOR HOUSE,
KUTTAMPEROOR P.O., MANNAR.
8 ARUN KUMAR
C/O SADASIVAN, KANDATHIL HOUSE, NEAR MSM COLLEGE,
KAYAMKULAM P.O., ALAPPUZHA.
9 SHYJU JOHNSON
C/O JOHNSON, KALLITHETHIL HOUSE, EDATHITTA PO.,
KODUMON VIA., PATHANAMTHITTA.
10 AMANI NIZAR
C/O NIZAR, THACHAYIL THEKKATHIL, VADAKUMTHALA P.O.,
KARUNAGAPPALLY, KOLLAM.
11 ARUNIMA VIJAYAN
C/O VIJAYAN, KANNANKERI HOUSE, CHITTETHUKARA,
KAKKANAD, CSEZ P.O., ERNAKULAM.
12 BISHNU BIMAL
C/O HIMAL, VELIKAKATHU, SUBRAMANYHAPURAM,
WP(C) NO. 13788 OF 2018 2
AVALOOKUNNU P.O., ALAPPUZHA.
13 SRUTHI N
C/O NATESAN, PUTHAMADATHIL, ARADANA JUNCTION,
SOUTH ARYAD, AVALOOKUNNU P.O., ALAPPUZHA.
14 DEVIKA H
C/O HARIKUMAR, ASWATHY, KURAMPALA SOUTH P.O.,
PANDALAM, PATHANAMTHITTA.
15 LAYA SARA JOJI
C/O JOJI GEORGE, MANNIL HOUSE, KAIPATOOR P.O.,
PATHANAMTHITTA.
16 DEVIKA RAJ S
ELANGALLOOR, VAYANAKAM, NJAKKANAL P.O.,OCHIRA.
17 AHALYA S
C/O SATHEESAN, PACHAKKULATHU HOUSE,K
ALLUMOODU, KAYAMKULAM P.O.
18 GOPIKA VISWAM
C/O C.K. VISWAMBARAN NAIR, PULICKAL HOUSE,
MALAYALA PUZHA THAZHAM P.O., PATHANAMTHITTA.
19 ARAVIND M
C/O MOHANACHANDRAN C.N., NARAYANEEYAM HOUSE,
KIDANGOOR SOUTH P.O., KOTTAYAM.
20 SREELEKSHMI J.J.
C/O JAYAKUMAR, LULACKAL VEEDU,
PALLISERICKAL P.O.,SASTHAMCOTTA, KOLLAM.
21 SREE SWATHY S.
C/O SREEKUMAR A., SREE NILAYAM,
THAZHAVA P.O.,KARUNAGAPPALLY, KOLLAM.
22 JINI REJI
C/O REJI K. KURIAKOSE, KALLETHIRIYIL HOUSE,
B.K.PURAM, PIN:682308, PUTHENCRUZ, ERNAKULAM.
23 ARYA BOSE
VALIATHUMANNIL PADINJATTETHIL,
MUTTATHUKONAM P.O., ELAVUMTHITTA, PATHANAMTHITTA.
24 AKHIL A
C/O ANIL KUMAR, SANTHALAYAM, SANTHANAPURAM PO.,
KAITHAVANA, ALAPPUZHA.
WP(C) NO. 13788 OF 2018 3
25 PARVATHY B
C/O BALAKRISHNA PANICKER, CHENNAKADU HOUSE,
VELIYANADU NORTH PO., ALAPPUZHA, PIN:689590.
BY ADV SRI.S.MANU
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES,
REPRESENTED BY ITS REGISTRAR, MULAMKUNNATHUKAVU,
THRISSUR-680596.
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULAMKUNNATHUKAVU, THRISSUR-680596.
3 THE PRINCIPAL
MANNAM AYURVEDA CO-OPERATIVE MEDICAL COLLEGE,
PANDALAM, PATHANAMTHITTA, PIN:689501.
BY ADVS.
SRI.P.SREEKUMAR,SC
SRI.GEORGE POONTHOTTAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 13788 OF 2018 4
JUDGMENT
The instant writ petition is filed seeking a declaration that Ext.P5
regulations are applicable only to 2016 admissions and also for a further
direction to the respondents to permit the petitioners to continue with the
second professional BAMS degree course.
2. When the matter came up for admission on 18.4.2017, this
Court had granted an interim order as prayed for. It appears that in terms
of the interim order, the petitioners have pursued their classes.
In that view of the matter, nothing further survives in this writ
petition. The interim order is made absolute and this writ petition is
closed.
Sd/-
RAJA VIJAYARAGHAVAN V
JUDGE
sru
APPENDIX OF WP(C) 13788/2017
PETITIONERS EXHIBITS :
EXHIBIT P1(A): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.1.
EXHIBIT P1(B): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.2.
EXHIBIT P1(C): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.3.
EXHIBIT P1(D): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.4.
EXHIBIT P1(E): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.5.
EXHIBIT P1(F): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.6.
EXHIBIT P1(G): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.7.
EXHIBIT P1(H): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.8.
EXHIBIT P1(I): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.9.
EXHIBIT P1(J): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.10.
EXHIBIT P1(K): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.11.
EXHIBIT P1(L): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.12.
EXHIBIT P1(M): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.13.
EXHIBIT P1(N): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.14.
EXHIBIT P1(O): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.15.
EXHIBIT P1(P): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.16.
EXHIBIT P1(Q): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.17.
EXHIBIT P1(R): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.18.
EXHIBIT P1(S): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.19.
EXHIBIT P1(T): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.20.
EXHIBIT P1(U): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.21.
EXHIBIT P1(V): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.22.
EXHIBIT P1(W): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.23.
EXHIBIT P1(X): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.24.
EXHIBIT P1(Y): TRUE COPY OF THE MARK LIST OF THE FIRST
PROFESSIONAL BAMS DEGREE REGULAR EXAMINATION OF
THE PETITIONER NO.25.
EXHIBIT P2: TRUE COPY OF THE RELEVANT PROVISIONS OF THE
REGULATIONS ISUSED IN 1989 BY THE CCIM.
EXHIBIT P3: TRUE COPY OF THE RELEVANT PORTION OF THE
REGULATIONS ISSUED BY THE IST RESPONDENT.
EXHIBIT P4: TRUE COPY OF THE RELEVANT PORTIONS OF THE
REGULATIONS ON GRADUATE AYURVEDA MEDICAL
EDUCATION, 2015.
EXHIBIT P5: TRUE COPY OF THE AMENDED REGULATIONS OF THE IST
RESPONDENT UNIVERSITY.
EXHIBIT P6: TRUE COPY OF THE REPRESENTATION SUBMITTED BY
SOME OF THE PETITIONERS TO THE VICE CHANCELLOR
OF THE IST RESPONDENT UNIVERSITY.
RESPONDENTS EXHIBITS : NIL
