S.Soumya Shenoy vs Saby Prabash
2022 Latest Caselaw 7627 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
   THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
  FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
              CON.CASE(C) NO. 1968 OF 2020
  ARISING OUT OF THE JUDGMENT DATED 20.02.2020 IN WP(C)
           27267/2019 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN WP(C) NO.27267 OF 2019:

         S.SOUMYA SHENOY
         AGED 32 YEARS
         W/O. SATHISH S.PAI, 33/1166, KARTHIKA, PERIYAR
         GARDEN LANE, MANIMALA ROAD, EDAPALLY,
         ERNAKULAM-682 024


         BY ADV R.RANJANIE


RESPONDENT/RESPONDENT IN WP(C) NO.27267 OF 2019:

         SABY PRABASH
         THE PATTANAKKAD CO-OPERATIVE BANK LTD, NO.1144,
         HO PATTANAKKAD POST, CHERTHALA,
         ALAPPUZHA-688 531


         BY ADVS.
         SRI.T.R.HARIKUMAR
         SRI.ARJUN RAGHAVAN


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 24.06.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                    :2:
Con. Case (C).No.1968 of 2020




                                JUDGMENT

Taking note of the affidavit dated 31.03.2021 filed by the

respondent and finding that there has been compliance with the

directions in the judgment dated 20.02.2020 in W.P.(C).No.27267 of

2019, the Contempt of Court Case is now closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns

Con. Case (C).No.1968 of 2020

APPENDIX OF CON.CASE(C) 1968/2020

PETITIONER ANNEXURES

ANNEXURE-A1 THE CERTIFIED COPY OF THE JUDGMENT DATED 20.2.2020 IN WPC NO.27267 OF 2019

ANNEXURE-A2 THE PHOTO COPY OF THE JUDGMENT DATED 13.7.2020 IN WPC NO.11977 OF 2020

RESPONDENTS ANNEXURE:NIL

//TRUE COPY//

P.A TO JUDGE