Ajith Prasad. K.C vs Dr. Anilkumar
2022 Latest Caselaw 7624 Ker

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                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                      THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                  Friday, the 24th day of June 2022 / 3rd Ashadha, 1944
                 CONTEMPT CASE(C) NO. 1162 OF 2022(S) IN WP(C) 1875/2022

   PETITIONER/PETITIONER IN WP(C):

           AJITH PRASAD. K.C,AGED 60 YEARS,S/O. CHELLAPPAN PILLAI, KARAMEL,
           ARANEESWARAM R.S. P.O., KOLLAM. (RETIRED PRINCIPAL IN CHARGE, NSS
           COLLEGE, RAJAKUMARI, IDUKKI).,PIN - 691508

         BY ADV M.S.RADHAKRISHNAN NAIR
   RESPONDENTS/RESPONDENTS 3 & 4 IN WPC:

       1. DR. ANILKUMAR, DEPUTY DIRECTOR OF COLLEGIATE EDUCATION ERNAKULAM,
          OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, HOSPITAL
          ROAD, ERNAKULAM, KOCHI - 682011
       2. DR. JYOTHISH KUMAR, PRINCIPAL, N.S.S. COLLEGE, RAJAKUMARI, IDUKKI-
          685619

        This Contempt of court case (civil) having come up for orders on
   24.06.2022, the court on the same day passed the following:
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                               RAJA VIJAYARAGHAVAN V, J.
                              -------------------------------------
                            Cont.Case(C.) No. 1162 of 2022
                             -------------------------------------------
                           Dated this the 24th day of June, 2022


                                            ORDER

Issue notice to the 2nd respondent.

The learned Government Pleader shall get instructions as to whether

the directions in Annexure 1 judgment have been compiled with.

Post after ten days.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE

IAP

24-06-2022 /True Copy/ Assistant Registrar Con.Case(C) No.1162/2022 3/3

APPENDIX OF CON.CASE(C) 1162/2022 Annexure 1 CERTIFIED COPY OF JUDGMENT IN WPC NO. 1875 OF 2022 DATED 24.03.2022