G.Prasanth vs Sri. Biju Prabhakar, Ias
2022 Latest Caselaw 7619 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
            Friday, the 24th day of June 2022 / 3rd Ashadha, 1944
          CONTEMPT CASE(C) NO. 1105 OF 2022(S) IN WP(C) 35748/2018
PETITIONER/PETITIONER IN WP(C)NO 35748/2018:

     G. PRASANTH, AGED 36 YEARS, S/O R.GOPALAKRISHNAN (DRIVER GRADE II,
     MEDICAL COLLEGE HOSPITAL, MEDICAL EDUCATION DEPARTMENT,
     THIRUVANANTHAPURAM) RESIDING AT 'SREEKUMARI BHAVAN', VENPAKAL P.O.,
     THIRUVANANTHAPURAM - 695 123

    BY ADVOCATE SRI. ANANDA RAJAN.N
RESPONDENTS/RESPONDENTS IN WP(C)NO 35748/2018:

  1. SRI. BIJU PRABHAKAR, IAS, MANAGING DIRECTOR, KERALA STATE ROAD
     TRANSPORT CORPORATION, TRANSPORT BHAVAN, FORT. P.O,
     THIRUVANANTHAPURAM - 695 023
  2. SRI. SHIJU B.S., DISTRICT TRANSPORT OFFICER, KERALA STATE ROAD
     TRANSPORT CORPORATION, THIRUVANANTHAPURAM CENTRAL DEPOT,
     THIRUVANANTHAPURAM - 695 001

     This Contempt of court case (civil) having come up for orders on
24.06.2022, the court on the same day passed the following:

                                                           P.T.O.
                             RAJA VIJAYARAGHAVAN V, J.
                           -------------------------------------
                         Cont. Case (C) No.1105 of 2022
                          -------------------------------------------
                        Dated this the 24th day of June, 2022


                                          ORDER

The learned Standing Counsel shall get instructions as to whether the

directions in the judgment dated 17.03.2020 in W.P.(C) No.35748 of 2018

have been complied with.

Post after two weeks.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE

NS

24-06-2022 /True Copy/ Assistant Registrar