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Noufal Salim vs Soumya Anandan
2022 Latest Caselaw 7614 Ker

Citation : 2022 Latest Caselaw 7614 Ker
Judgement Date : 24 June, 2022

Kerala High Court
Noufal Salim vs Soumya Anandan on 24 June, 2022
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                              &
         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
   FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
                 MAT.APPEAL NO.321 OF 2021
AGAINST THE ORDER/JUDGMENT IN OP 412/2020 OF FAMILY COURT,
                           KOTTAYAM
APPELLANT/S:

         NOUFAL SALIM, AGED 32 YEARS,
         S/O SALIM.P.K,PUTHUPARAMBIL(H),
         ALAPPARA, CHANGANACHERRY.P.O,
         KOTTAYAM DISTRICT, PIN-686101.
         BY ADVS.
         ARUN SAMUEL
         JITHIN BABU A
         RAIEEZ M ASHRAF


RESPONDENT/S:

         SOUMYA ANANDAN, D/O ANANDAN MUTHU,
         PLAMPARAMBIL(H), PAREL ROAD,
         CHETHIPUZHA, KURISUMMOODU.P.O,
         KOTTAYAM DISTRICT, PIN-686104.
         BY ADVS.
         JOSSY KURIAN
         P.GIRISH KUMAR


THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
24.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Mat.Appeal No.321/2021      2




                         JUDGMENT

A.Muhamed Mustaque, J.

The learned counsel for the appellant seeks permission

to withdraw this Mat. Appeal. Permission is granted.

Accordingly, the Mat.Appeal is dismissed as withdrawn.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SOPHY THOMAS JUDGE ln

 
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