Gireesh T vs The Perumatti Grama Panchayath
2022 Latest Caselaw 7611 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
                     WP(C) NO. 7008 OF 2015
PETITIONER/S:

            GIREESH T, AGED 44 YEARS
            S/O.SETHUMADHAVAN NAIR, GIREESH NIVAS,
            VANDITHAVALAM, PALAKKAD DISTRICT.
            BY ADVS.
            SRI.BABU S. NAIR
            SMT.SMITHA BABU


RESPONDENT/S:

    1       THE PERUMATTI GRAMA PANCHAYATH
            REP. BY THE SECRETARY, VANDITHAVALAM PO,
            PALAKKAD DISRTRICT, PIN-678 534.
    2       THE SECRETARY
            PERUMATTI GRAMA PANCHAYATH, VANDITHAVALAM PO,
            PALAKKAD DISRTRICT, PIN-678 534.
            BY ADV SRI.NIRMAL. S


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   24.06.2022,     THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                     -2-
WPC No.7008 OF 2015



                          P.V.KUNHIKRISHNAN, J.
                           ======================================================

                             W.P.(C) No. 7008 of 2015
                        =============================================================

                      Dated this the 24th day of June, 2022

                                        JUDGMENT

The learned counsel for the petitioner submitted that the

prayers in this writ petition have become infructuous. Therefore,

this writ petition is dismissed as infructuous.

sd/-

P.V.KUNHIKRISHNAN JUDGE das

WPC No.7008 OF 2015

APPENDIX OF WP(C) 7008/2015

PETITIONER EXHIBITS EXT P1 : TRUE COPY OF THE COMMUNICATION ISSUED TO THE PETITIONER BY THE 2ND RESPONDENT DT. 26-02-2015. EXT P1(A) : TRUE ENGLISH TRANSLATION OF EXT P1. EXT P2 : TRUE COPIES OF THE PHOTOGRAPHS OF THE PROPERTIES OF THE PETITIONER AND THE ADJACENT BUILDINGS.