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V.M.Subadradevi vs Thaivalappil Narayanan
2022 Latest Caselaw 7604 Ker

Citation : 2022 Latest Caselaw 7604 Ker
Judgement Date : 24 June, 2022

Kerala High Court
V.M.Subadradevi vs Thaivalappil Narayanan on 24 June, 2022
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
             THE HONOURABLE MR.JUSTICE C.S.DIAS
   FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
                   OP(C) NO. 2174 OF 2019

AGAINST THE ORDER DATED 06.12.2018 IN I.A.NO.1281/2018 IN OS
           NO. 49/2012 OF MUNSIFF COURT, PAYYANNUR
PETITIONERS/PETITIONERS/PLAINTIFFS:

    1    V.M.SUBADRADEVI,
         AGED 75 YEARS,
         W/O.(LATE) T.M.VASIDEVAM MAMBISAN,
         KRISHNAPURAM, VAYAKKARA AMSOM,
         P.O.PADIYOTTUCHAL, TALIPARAMBA TALUK,
         KANNUR DISTRICT.

    2    V.M.VALSARAJ,
         AGED 47 YEARS,
         S/O.(LATE) T.M.VASIDEVAM MAMBISAN,
         KRISHNAPURAM, VAYAKKARA AMSOM,
         P.O.PADIYOTTUCHAL, TALIPARAMBA TALUK,
         KANNUR DISTRICT.

         BY ADV M.PROMODH KUMAR


RESPONDENT/RESPONDENT/DEFENDANT:

         THAIVALAPPIL NARAYANAN,
         AGED 60 YEARS,
         S/O.CHIRUKANDAN, MERCHANT,
         VAYAKKARA AMSOM DESOM,
         P.O.PADIYOTTUCHAL, TALIPARAMBA TALUK,
         KANNUR DISTRICT - 670 511.

         BY ADV SRI.M.V.AMARESAN

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
24.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(C)No.2174/2019

                                      -:2:-




                      Dated this the 24th day of June,2022

                             JUDGMENT

The learned counsel appearing for the petitioners

submits that the subject matter in dispute between the

parties has been settled out of court. Therefore, the

petitioners are no longer desirous of prosecuting the

original petition. The original petition may be

dismissed as withdrawn.

2. The said submission is recorded.

The original petition is dismissed as withdrawn.

Sd/-

                                              C.S.DIAS,JUDGE

DST/24.06.22                                                  //True copy/

                                                              P.A.To Judge
 

 
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