Kunhilakshmi Ammal vs Parukutty Ammal
2022 Latest Caselaw 7601 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                  THE HONOURABLE MR.JUSTICE C.S.DIAS
        FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
                        OP(C) NO. 2618 OF 2016
                IN OS 331/1995 OF SUB COURT, OTTAPPALAM
PETITIONER:

           KUNHILAKSHMI AMMAL
           AGED 63 YEARS, W/O. THONDIYATH NARAYANA GUPTHAN,
           KODARMANNA DESOM, MANNAMPATTA AMSOM, OTTAPALAM TALUK,
           PALAKKAD DISTRICT.

           BY ADVS.
           SRI.R.SREEHARI
           SRI.SACHIN VYAS



RESPONDENTS:

    1      PARUKUTTY AMMAL
           AGED 63 YEARS, W/O. MADATHIL SUKUMARA GUPTHAN, & D/O.
           ERAKATTIL KUCHUGUPTHAN, KODARMANNA DESOM, MANNAMPATTA
           AMSOM AND POST, OTTAPALAM TALUK, PALAKKAD
           DISTRICT-678 633.

    2      SANTHA
           AGED 47 YEARS, W/O. LATE UNNIKRISHNAN, MALAMBALLAYIL
           HOUSE, PUNCHAPADAM POST, KADAMPAZHIPURAM, OTTAPALAM
           TALUK, PALAKKAD DISTRICT-678 633.

    3      APPU
           AGED 53 YEARS
           AGED 53 YEARS, S/O. AYAMKULANGARA RAMAN, PUNCHAPADAM
           POST, KADAMPAZHIPURAM, OTTAPALAM TALUK, PALAKKAD
           DISTRICT-678 633.

    4      AJITHKUMAR M.
           AGED 23 YEARS, S/O. LATE UNNIKRISHNAN, MALAMBALLAYIL
           HOUSE, PUNCHAPADAM POST, KADAMPAZHIPURAM, OTTAPALAM
           TALUK, PALAKKAD DISTRICT-678 633.

    5      ANOOP M.
           AGED 21 YEARS, S/O. LATE UNNIKRISHNAN, MALAMBALLAYIL
           HOUSE, PUNCHAPADAM POST, KADAMPAZHIPURAM, OTTAPALAM
           TALUK, PALAKKAD DISTRICT-678 633.
 O.P (C) NO. 2618 OF 2016                  2

    6        VIJUMON
             AGED 32 YEARS, S/O. SANTHA, MALAMBALLAYIL
             HOUSE,KODARMANNA DESOM, MANNAMPATTA AMSOM AND POST,
             OTTAPALAM TALUK, PALAKKAD DISTRICT-678 633.

             BY ADVS.
             S A SAJU, NO MEMO
             SRI.T.KRISHNANUNNI SR.
             SRI.VINOD RAVINDRANATH




     THIS     OP   (CIVIL)    HAVING   COME   UP    FOR    ADMISSION   ON
24.06.2022,     THE   COURT    ON   THE   SAME     DAY    DELIVERED    THE
FOLLOWING:
 O.P (C) NO. 2618 OF 2016                 3




                 Dated this the 24th day of June, 2022

                            JUDGMENT

The learned counsel appearing for the petitioner submits

that the original petition has become infructuous. The said

submission is recorded and the original petition is dismissed

as infructuous.

SD/-

C.S.DIAS, JUDGE

rmm24//06/2022