Citation : 2022 Latest Caselaw 7598 Ker
Judgement Date : 24 June, 2022
RSA No.276/2022 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE M.R.ANITHA
Friday, the 24th day of June 2022 / 3rd Ashadha, 1944
IA.NO.1/2022 IN RSA NO. 276 OF 2022
OS 1/2011 OF PRINCIPAL SUB COURT , KOLLAM
AS 63/2016 OF PRINCIPAL DISTRICT COURT,KOLLAM
PETITIONERS/APPELLANTS:
RAJESH KHANNA,S/O. LATE RAVEENDRAN, KANAKALAYAM, VADAKKEVILA CHERRY,
VADAKKEVILA P.O., KOLLAM.
RESPONDENTS/RESPONDENTS:
1. DR.S.NANGELI ANDHARJANAM, W/O. LATE DR. C.D. RADHAKRISHNAN,
KAMMANCHERY, SANKER NAGAR, KOLLAM EAST VILLAGE, KOLLAM.
2. DR. KRISHNAN RADHAKRISHNAN, S/O. LATE DR. C.D. RADHAKRISHNAN,
KAMMANCHERY, SANKER NAGAR, KOLLAM EAST VILLAGE, KOLLAM.
3. FARIDA, D/O. LATE DR. C.D. RADHAKRISHNAN, KAMMANCHERY, SANKER NAGAR,
KOLLAM EAST VILLAGE, KOLLAM.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the execution
of the decree and Judgment passed in O.S.No.1/2011 on the files of
Principal Sub Court as confirmed in Judgment & Decree in AS No. 63 of 2016
on the files of the Principal District Court,Kollam pending disposal of
the above Appeal and it is prayed accordingly
This Application again coming on for orders upon perusing the
application and the affidavit filed in support thereof, and this Court's
order dated 26.5.2022 and upon hearing the arguments of LEO GEORGE,
P.MARTIN JOSE, Advocates for the petitioners, and JANI.A,Caveator for
respondents 1 and 3,the court on the same day passed the following:
ORDER
Interim stay already granted is extended for two months.
Sd/- M.R.ANITHA JUDGE
24-06-2022 /True Copy/ Assistant Registrar
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