Cannanore District Motor ... vs State Of Kerala
2022 Latest Caselaw 7595 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
        FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
                        WP(C) NO. 17264 OF 2020
PETITIONER/S:

    1      CANNANORE DISTRICT MOTOR THOZHILALI UNION (CITU)
           REG NO.13-11/88,TRADE UNION CENTRE, KANNUR-670 001
           REPRESENTED BY ITS GENERAL SECRETARY, V.K.BABURAJAN
    2      CHANDRAN.A.,
           AGED 58 YEARS
           S/O. KRISHNAN, AERAN HOUSE, MACHERRY, MOWANCHERRY,
           EACHURE P.O., KANNUR DISTRICT
           BY ADVS.
           O.V.MANIPRASAD
           SRI.JOSE ANTONY
           SRI.S.SHIV SHANKAR


RESPONDENT/S:

    1      STATE OF KERALA
           REPRESENTED BY SECRETARY TO GOVERNMENT, TRANSPORT
           DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
           695 001
    2      THE DISTRICT COLLECTOR,
           KANNUR-673 001
    3      THE SUB COLLECTOR
           (SUB DIVISIONAL MAGISTRATE AND INCIDENT COMMANDER),
           THALASSERY, THALASSERY P.O., KANNUR DISTRICT,PIN-670
           101
    4      KANNUR INTERNATIONAL AIRPORT LTD,
           REPRESENTED BY MANAGING DIRECTOR, KANNUR INTERNATIONAL
           AIRPORT LTD, KARA PERAVOOR P.O., MATTANNUR VIA, KANNUR
           DISTRICT,PIN-670 702
    5      AIRPORT AUTHORITY OF INDIA,
           RAJEEV GANDHI BHAVAN, SUFDARJUNG AIRPORT, NEW DELHI-110
           003, REPRESENTED BY ITS CHAIRMAN
           BY ADVS.
           SRI.M.GOPIKRISHNAN NAMBIAR
           SRI.V.SANTHARAM
           SRI.K.JOHN MATHAI
           SRI.LAKSHMEESH.S.KAMATH
           SRI.JOSON MANAVALAN
           SRI.PAULOSE C. ABRAHAM
 WP(C) NO. 17264 OF 2020
                                 2

OTHER PRESENT:

            GP RAJEEV JYOTHISH GEORGE


     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   24.06.2022,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 17264 OF 2020
                            3

                  JUDGMENT

Dated this the 24th day of June, 2022

The not pressed memo is recorded. The Writ Petition

is accordingly dismissed.

Sd/-

V.G.ARUN JUDGE RK