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Sibu Joseph vs Mr. Vishnu Raj
2022 Latest Caselaw 7588 Ker

Citation : 2022 Latest Caselaw 7588 Ker
Judgement Date : 24 June, 2022

Kerala High Court
Sibu Joseph vs Mr. Vishnu Raj on 24 June, 2022
Con.Case(C) No.307/2022                          1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                   Friday, the 24th day of June 2022 / 3rd Ashadha, 1944
                  CONTEMPT CASE(C) NO. 307 OF 2022(S) IN WP(C)15894/2021

   PETITIONER/PETITIONER IN W.P.(C):


           SIBU JOSEPH, AGED 44 YEARS, S/O. JOSEPH VECHOORETTU, BANJARA HILLS,
           12TH CROSS ROAD, HYDERABAD-500 034.

         BY ADV GIKKU JACOB

   RESPONDENT/2ND RESPONDENT IN W.P.(C):


           MR.VISHNU RAJ, R.D.O. FORT KOCHI, FORT KOCHI P.O., ERNAKULAM
           DISTRICT-682 001.


        This Contempt of court case (civil) having come up for orders on
   24.06.2022, the court on the same day passed the following:

                                            ORDER

Learned Government Pleader seeks further time to see that the directions contained in the judgment are complied with.

Post on 05.07.2022.

Sd/- ANU SIVARAMAN JUDGE

24-06-2022 /True Copy/ Assistant Registrar

 
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