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P.V.Hashim vs Mohan Nair
2022 Latest Caselaw 7585 Ker

Citation : 2022 Latest Caselaw 7585 Ker
Judgement Date : 24 June, 2022

Kerala High Court
P.V.Hashim vs Mohan Nair on 24 June, 2022
RCRev. No.252/2019                              1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                       THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                            &

                        THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR

                Friday, the 24th day of June 2022 / 3rd Ashadha, 1944

                         IA.NO.1/2019 IN RCREV. NO. 252 OF 2019

                     RCP 21/2015 OF MUNSIFF-MAGISTRATE COURT, PAYYOLI

               RCA 69/2017 OF RENT CONTROL APPELLATE AUTHORITY, VATAKARA

   REVISION PETITIONER/APPELLANT/RESPONDENT:

          P.V.HASHIM, AGED 54 YEARS, S/O. MAMMU, ANJALI FANCY, NEAR C.K.G.
          MEMORIAL HIGHER SECONDARY SCHOOL, CHINGAPURAM P.O, THIKKODI (VIA),
          KOZHIKODE DIST.

   RESPONDENT/RESPONDENT/PETITIONER:

          MOHAN NAIR, S/O. GOPALAN NAIR, ANJALI, OTHAYAMANGALAM ROAD,
          KARAPARAMBA VILLAGE, KARAPARAMBA P.O, KOZHIKODE DIST., PIN-673 010


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment dated 14-03-2019 of the Rent Control Appellate
   Authority/Addl.District Judge, Vatakara in RCA 69/2017 & order dated
   18-02-2017 of Rent Controller/Munsiff-Magistrate, Payyoli in RCP 21/2015,
   pending disposal of the Rent Control Revision Petition.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this court's
   order dated 26.05.2022 and upon hearing the arguments of M/S M.P.SHAMEEM
   AHAMED & P.P.HASHICK, Advocates for the petitioner and of SRI.
   R.LAKSHMINARAYANAN & SMT.SATHYASHREE PRIYA EASWARAN, Advocates for the
   respondent, the court passed the following:

                                         O R D E R

Interim order is extended for a periodof one month.

Sd/- ANIL K.NARENDRAN, JUDGE

Sd/- P.G. AJITHKUMAR, JUDGE

24-06-2022 /True Copy/ Assistant Registrar

 
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