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Rajasekharan Nair vs Krishnakumari
2022 Latest Caselaw 7575 Ker

Citation : 2022 Latest Caselaw 7575 Ker
Judgement Date : 24 June, 2022

Kerala High Court
Rajasekharan Nair vs Krishnakumari on 24 June, 2022
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
               THE HONOURABLE MR.JUSTICE C.S.DIAS
   FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
                     OP(C) NO. 2274 OF 2017
IN OS 312/1984 OF II ADDITIONAL MUNSIFF COURT ,NEYYATTINKARA
PETITIONER:

         RAJASEKHARAN NAIR
         S/O. GOPALAN NAIR, MAYILOTTU MEKKUMKARA,
         THEKKEPUTHEN VEEDU, MARANALLOOR DESOM,
         MARANALLOOR P.O, THIRUVANANTHAPURAM 21.

         BY ADVS.    SRI.G.SUDHEER
                     SMT.N.P.ASHA


RESPONDENTS:

    1    KRISHNAKUMARI,
         AGED 60 YEARS, D/O. AMMUKUTTY AMMA,
         AMBALATHUVILAKATHU ROADARKATHU KADAYARA
         PUTHENVEEDU, MARANALLOOR VILLAGE,
         THIRUVANANTHAPURAM 21.

    2    SARASAMMA,
         D/O. AMMUKUTTY AMMA,
         AMBALATHUVILAKATHU ROADARKATHU KADAYARA
         PUTHENVEEDU,
         MARANALLOOR VILLAGE,
         THIRUVANANTHAPURAM 21.

    3    VELAPPAN NAIR,
         S/O. RAGHAVAN PILLAI,
         AMBALATHUVILAKATHU ROADARKATHU KADAYARA
         PUTHENVEEDU,
         MARANALLOOR VILLAGE,
         THIRUVANANTHAPURAM 21.

    4    CHANDRAN,
         S/O. RAGHAVAN PILLAI,
         AMBALATHUVILAKATHU ROADARKATHU KADAYARA
         PUTHENVEEDU,
         MARANALLOOR VILLAGE,
         THIRUVANANTHAPURAM 21.
 O.P.(C)No.2274/2017

                                -:2:-




      5       VASANTHAKUMARI,
              D/O. AMMUKUTTY AMMA,
              AMBALATHUVILAKATHU ROADARKATHU KADAYARA
              PUTHENVEEDU,
              MARANALLOOR VILLAGE,
              THIRUVANANTHAPURAM 21.

      6       VIKRAMAN,
              S/O. RAGHAVAN PILLAI,
              AMBALATHUVILAKATHU ROADARKATHU KADAYARA
              PUTHENVEEDU, MARANALLOOR VILLAGE,
              THIRUVANANTHAPURAM 21.

      7       UNNIKRISHNAN,
              S/O. RAGHAVAN PILLAI, AMBALATHUVILAKATHU
              ROADARKATHU KADAYARA PUTHENVEEDU,
              MARANALLOOR VILLAGE, THIRUVANANTHAPURAM 21.

      8       KRISHNANKUTTY,
              S/O. RAGHAVAN PILLAI,
              AMBALATHUVILAKATHU ROADARKATHU KADAYARA
              PUTHENVEEDU,
              MARANALLOOR VILLAGE,
              THIRUVANANTHAPURAM 21.

      9       NALINI,
              W/O. UNNIKRISHNAN NAIR,
              VAISHNAVA BHAVAN, NAVODAYAM ROAD,
              MUKALODE, MARANALLOOR DESOM,
              MARANALLOOR VILLAGE, THIRUVANANTHAPURAM 21.

     10       VAISHNU UNNIKRISHNAN
              S/O. UNNIKRISHNAN NAIR,
              VAISHNAVA BHAVAN, NAVODAYAM ROAD,
              MUKALODE, MARANALLOOR DESOM,
              MARANALLOOR VILLAGE,
              THIRUVANANTHAPURAM 21.

     11       V.N.RENU
              D/O. UNNIKRISHNAN NAIR,
              VAISHNAVA BHAVAN,
              NAVODAYAM ROAD,
              MUKALODE, MARANALLOOR DESOM,
 O.P.(C)No.2274/2017

                                -:3:-




              MARANALLOOR VILLAGE,
              THIRUVANANTHAPURAM 21.



     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
24.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(C)No.2274/2017

                                      -:4:-




                      Dated this the 24th day of June,2022

                             JUDGMENT

The learned counsel appearing for the petitioner

submits that since the petitioner is no more, the

original petition has become infructuous.

2. The said submission is recorded.

The original petition is dismissed as infructuous.

Sd/-

C.S.DIAS,JUDGE

DST/24.06.22 //True copy/

P.A.To Judge

 
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