Shareefa vs Abdul Kareem
2022 Latest Caselaw 7571 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
               THE HONOURABLE MR.JUSTICE C.S.DIAS
   FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
                     OP(C) NO. 2518 OF 2016
 AGAINST THE ORDER DATED 03.10.2016 IN OS NO.293/2010 OF I
                 ADDITIONAL SUB COURT,ERNAKULAM
PETITIONER:

         SHAREEFA,
         AGED 76, W/O. LATE KHADERPILLAI,
         ANJIKKAT HOUSE, PATHADIPALAM,
         CHANGAMPUZHA NAGAR P.O.,
         ERNAKULAM DISTRICT.

         BY ADVS.    SRI.DINESH R.SHENOY
                     SRI.EBIN MATHEW
                     SMT.K.K.JYOTHILAKSHMY
                     SRI.A.JOSEPH GEORGE


RESPONDENTS:

    1    ABDUL KAREEM,
         S/O. LATE HASSAN,
         ILLIKKAL KAVUNGAPADATH HOUSE,
         PATHADIPPALAM,
         THRIKKAKARA NORTH VILLAGE,
         KANAYANNUR TALUK,
         ERNAKULAM DISTRICT (DIED).

    2    MUHAMMED ALI,
         S/O. LATE HASSAN,
         RESIDING AT ILLIKKAL KAVUNGAPADATH
         HOUSE,PATHADIPPALAM,
         THRIKKAKARA NORTH VILLAGE,
         KANAYANNUR TALUK,
         ERNAKULAM DISTRICT-682033.

    3    ABDUL MAJEED,
         S/O. LATE HASSAN,
         RESIDING AT ILLIKKAL KAVUNGAPADATH
         HOUSE,PATHADIPPALAM,
         THRIKKAKARA NORTH VILLAGE,
         KANAYANNUR TALUK,
         ERNAKULAM DISTRICT-682033.
 O.P.(C)No.2518/2016

                                -:2:-




      4       ABDUL SALAM,
              S/O. LATE HASSAN,
              RESIDING AT ILLIKKAL KAVUNGAPADATH
              HOUSE,PATHADIPPALAM,
              THRIKKAKARA NORTH VILLAGE,
              KANAYANNUR TALUK,
              ERNAKULAM DISTRICT-682033.

      5       LAILA,
              RESIDING AT ILLIKKAL KAVUNGAPADATH
              HOUSE,PATHADIPPALAM,
              THRIKKAKARA NORTH VILLAGE,
              KANAYANNUR TALUK,
              ERNAKULAM DISTRICT-682033.

      6       SAUDHA,
              RESIDING AT ILLIKKAL KAVUNGAPADATH
              HOUSE,PATHADIPPALAM,
              THRIKKAKARA NORTH VILLAGE,
              KANAYANNUR TALUK,
              ERNAKULAM DISTRICT-682033.

      7       NAZEEMA KAREEM
              AGED 52, W/O. LATE ABDUL KAREEM,
              ILLIKKAL, KAVUNGAL PADATH,
              PATHADIPALAM, CHANGAMPUZHA NAGAR P.O.,
              PIN-682033.

      8       SHABANA KAREEM,
              AGED 26, D/O. LATE ABDUL KARREEM,
              ILLIKKAL KAVUNGAL PADATH,
              PATHADIPALAM, CHANGAMPUZHA NAGAR P.O.,
              PIN-682033.

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
24.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(C)No.2518/2016

                                      -:3:-




                      Dated this the 24th day of June,2022

                             JUDGMENT

The learned counsel appearing for the petitioner

submits that the original petition may be dismissed as

infructuous.

2. The said submission is recorded.

The original petition is dismissed as infructuous.

Sd/-

C.S.DIAS,JUDGE

DST/24.06.22 //True copy/

P.A.To Judge