Achuthan vs Thankammal Rajamma
2022 Latest Caselaw 7567 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                  THE HONOURABLE MR.JUSTICE C.S.DIAS
        FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
                        OP(C) NO. 2598 OF 2016
 TO SET ASIDE THE ORDER IA NO.2195/2016 IN OS 86/1987 OF MUNSIFF
                          COURT, MAVELIKKARA
PETITIONERS:

    1      ACHUTHAN
           S/O KUTTY, THAZHATHATHIL HOUSE, EDAPPON MURI, NOORANADU
           VILLAGE,

    2      THANKAMANI ACHUTHAN
           THAZHATHATHIL HOUSE, EDAPPON MURI, NOORANADU VILLAGE

    3      ANANDAVALLI
           THAZHATHATHIL HOUSE, EDAPPON MURI, NOORANADU VILLAGE

    4      SAUDAMINI
           THAZHATHATHIL HOUSE, EDAPPON MURI, NOORANADU VILLAGE

           BY ADV SRI.M.R.SARIN



RESPONDENTS:

    1      THANKAMMAL RAJAMMA
           AGED:63 YEARS, RADHAKRISHNA BHAVAN EDAPPON MURI,
           NOORANAU VILLAGE-698504

    2      MEENAKSHIYAMMA
           AGED:61 YEARS, KOCHUKOIKKALATHU NOORANADU
           VILLAGE,698504

    3      KUNJU PILLAI (DIED)
           PADIPPURACKAL NOORANADU VILLAGE -698504

    4      SREEDHARAN
           THAZHATHATIL HOUSE, EDAPPON MURI NOORANADU VILLAGE,
           IRANIKKUDI PO - 698504

    5      KRISHNAKUMARI
           RADHAKRISHNA BHAVANAM EDAPPON MURI, NOORANADU VILLAGE,
           IRANIKKUDDI PO- 698504
 O.P (C) NO. 2598 OF 2016           2

    6     RAJAMMAL SANTHAKUMARI
          RADHAKRISHNAN BHAVANAM EDAPPON NOORANADU VILLAGE -
          698504

    7     DAMODHARAN PILLAI
          S/O SANKARAN KUTTY NAIR KOIKKALATH HOUSE NOORANADU
          VILLAGE - 698504

    8     DAMODHARAN PILLAI
          S/O VISWANATHAN NAIR, KOIKKALATH HOUSE NOORANADU
          VILLAGE 698504

    9     DAMODHARAN PILLAI
          S/O RAMACHANDRAN NAIR KOIKKALATH HOUSE, NOORANADU
          VILLAGE 698504

   10     DAMODHARAN PILLAI
          S/O RADHAKRISHNAN, KOIKKALATH HOUSE, NOORANADU
          VILLAGE 698504

   11     MEENAKSHIAMMA SANTHAMMA
          D/O JAYA LEKSHMI KOIKKALATH HOUSE NOORANADU VILLAGE
          - 698504

   12     MEENAKSHIAMMA JAYALEKSHMI
          KOIKKALATH HOUSE NOORANADU VILLAGE 698504

   13     CHINNAMMA
          W/O KUNJUPILLAI, PADDIPURACKAL, EDAPPON MURI
          NOORANADU VILLAGE 698504

   14     SIVANAPILLAI
          S/O KUNJUPILLAI PADDIPURACKAL EDAPPON MURI
          NOORANADU VILLAGE -698504

   15     SARASAMMA
          PADDIPURACKAL EDAPPON MURI NOORANADU VILLAGE -
          698504

   16     PONNAPPAN
          S/O KUNJUPILLAI, PADDIPURACKAL EDAPPON MURI
          NOORANADU VILLAGE -698504

   17     THANKAPPAN
          S/O KUNJUPILLAI, PADDIPURACKAL EDAPPON MURI
          NOORANADU VILLAGE -698504
 O.P (C) NO. 2598 OF 2016                  3

   18        SANTHOSH
             S/O KUNJUPILLAI, PADDIPURACKAL EDAPPON MURI
             NOORANADU VILLAGE -698504

   19        RAJAMMA
             W/O KUNJUPILLAI, PADDIPURACKAL EDAPPON MURI
             NOORANADU VILLAGE -698504


     THIS     OP   (CIVIL)    HAVING   COME   UP    FOR    ADMISSION   ON
24.06.2022,     THE   COURT    ON   THE   SAME     DAY    DELIVERED    THE
FOLLOWING:
 O.P (C) NO. 2598 OF 2016                 4



                 Dated this the 24th day of June, 2022

                            JUDGMENT

The original petition is filed challenging the order in IA

No.2195/2016 in O.S. No.86/1987. Even though this original

petition was filed on 20.10.2016, this Court has not admitted

the original petition and no interim order is passed. At this

distance of time, I assume that nothing further survives in this

original petition. Hence,the original petition is dismissed as

infructuous.

SD/-

C.S.DIAS, JUDGE

rmm24//06/2022