K.J.Tomy vs State Of Kerala
2022 Latest Caselaw 7538 Ker

WP(C) No.1812/2016                           1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                     THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
                                            &
                         THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
               Friday, the 24th day of June 2022 / 3rd Ashadha, 1944
                     IA.NO.1/2022 IN WP(C) NO. 1812 OF 2016(S)
   APPLICANTS/RESPONDENTS 1, 3 & 4 IN WPC:

      1. STATE OF KERALA, REP. BY THE CHIEF SECRETARY TO GOVERNMENT,
         GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM- 695 001.
      2. THE DISTRICT COLLECTOR, ERNAKULAM.
      3. THE TAHSILDAR, KANAYANNUR TALUK, ERNAKULAM-682 021.

   RESPONDENTS/PETITIONER & RESPONDENTS 2, 5 TO 12 IN WPC:

      1. K.J.TOMY, AGED 63 YEARS, S/O.JOSEPH, JESUS BHAVAN, KOCHAKKANADU,
         KONTHURUTHY, ERNAKULAM.
      2. THE CORPORATION OF COCHIN, REP. BY THE SECRETARY, PIN -682 018.
      3. BHOORAHITHA SAMRAKSHANA SAMITHI, AYIKODAN MANDIRAM, PERUMANOOR,
         KOCHI -682 015, REPRESENTED BY ITS SECRETARY, SRI.P.R.RANEESH.
      4. JOSEPH, AGED 45 YEARS, S/O.CHACKO, PALAKAPILLY HOUSE, HOUSE NO.1830,
         KONTHURUTHY- 682 013.
      5. STEPHEN P.M., AGED 54 YEARS, S/O MATHEW PULICKAL PARAMBIL, ALEX
         ROAD, THEVARA, ERNAKULAM VILLAGE, KONTHURUTHY P.O, PIN-682 013.
      6. P.P JOSEPH, AGED 67 YEARS, S/O THOMMAN, PARIMANATH, THEVARA,
         ERNAKULAM VILLAGE, KONTHURUTHY P.O, PIN-682 013.
      7. T.A FRANCIS, AGED 49 YEARS, S/O ANTONY, THALIKKASSERY, THEVARA,
         ERNAKULAM VILLAGE, KONTHURUTHY P.O, PIN-682 013.
      8. ANTONY SILVIN, AGED 39 YEARS, S/O T.O ANTONY, THALIKKASSERY,
         THEVARA, ERNAKULAM VILLAGE, KONTHURUTHY P.O, PIN-682 013.
      9. T.V. MATHAI, S/O.LATE VARGHESE, AGED 71 YEARS, THEKKEKANATTU HOUSE,
         THEVARA P.O., KONTHURUTHI ROAD, KOCHI-682 013.
     10. MOLLY GORGE, W/O.A.S. GEORGE, AGED 75 YEARS, ANDTHATHU HOUSE,
         THEVARA P.O., KONTHURUTHI ROAD, PIN-682 013.

                                                             P.T.O.
 WP(C) No.1812/2016                              2/2




        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   limit prescribed in the judgment dated 09/06/2020 in WP(C)No.1812/2016
   for a period of three months from 08/04/2022.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of GOVERNMENT PLEADER for the petitioners in IA/R1, R3 & R4 in WPC,
   SRI.RONY JOSE, Advocate for R1 in IA/petitioner in WPC, SRI.V.E.ABDUL
   GAFOOR, STANDING COUNSEL for R2 in IA/WPC, M/S. SAM ISAAC POTHIYIL, TINU
   JOHNSON, VISHNU DAS, SRUTHI DAS & JOMON P MOHAN, Advocates for R4 in IA/R6
   in WPC, SRI.SAJI VARGHESE KAKKATTUMATTATHIL, Advocate for R5 to R8 in
   IA/R7 to R10 in WPC and of SRI.J.ABHILASH, Advocate for R9 & R10 in IA/R11
   & R12 in WPC, the court passed the following:

                                           ORDER

          Heard.     Allowed.


          Three months' time is    granted from 08/04/2022 for the compliance of

the directions contained in the judgment in WP(C)No.1812/2016 dated

09/06/2020.

Sd/- S.MANIKUMAR CHIEF JUSTICE

Sd/- SHAJI P.CHALY JUDGE

24-06-2022 /True Copy/ Assistant Registrar