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Omanakuttan vs Ramachandran
2022 Latest Caselaw 7515 Ker

Citation : 2022 Latest Caselaw 7515 Ker
Judgement Date : 24 June, 2022

Kerala High Court
Omanakuttan vs Ramachandran on 24 June, 2022
RP No.343/2022                              1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                        THE HONOURABLE MRS. JUSTICE M.R.ANITHA
                 Friday, the 24th day of June 2022 / 3rd Ashadha, 1944
                   IA.NO.1/2022 IN RP NO. 343 OF 2022 IN RSA 22/2016

            AS 176/2009 of DISTRICT COURT,PATHANAMTHITTA

            OS 244/2006 of SUB COURT,PATHANAMTHITTA

   PETITIONERS/REVIEW PETITIONERS:


      1. OMANAKUTTAN, AGED 54 YEARS, S/O LATE RAMAN KUNJIRAMAN @ KUMARAN
         RAMAN, PUTHENPURAYIL HOUSE, ANGAMOOZHY P.O., KOCHUKOTTAMONPARA,
         CHITTAR- SEETHATHODU, RANNY, PATHANAMTHITTA DISTRICT, PIN - 689645
      2. SANTHAMMA, AGED 55 YEARS W/O. PARAMESWARAN, PALANILKUNNATHIL HOUSE,
         THOTTAMON, RANNY, PATHANAMTHITTA DISTRICT, PIN - 689645

   RESPONDENTS/RESPONDENTS:

      1. RAMACHANDRAN, S/O.LATE RAMAN KUNJURAMAN @ KUMARAN RAMAN, THULASI
         BHAVANAM, ANGAMOOZHY P.O., VALUPARA, CHITTAR-SEETHATHODU, RANNY,
         PATHANAMTHITTA DISTRICT, PIN - 689662
      2. THAMPI, S/O LATE RAMAN KUNJURAMAN @ KUMARAN RAMAN, PUTHENPURAYIL
         HOUSE, CHITTAR.P.O., MANAKAYAM, CHITTAR-SEETHATHODU, RANNY,
         PATHANAMTHITTA DISTRICT , PIN - 689663
      3. SIVADASAN, S/O LATE RAMAN KUNJURAMAN @ KUMARAN RAMAN, BINDHU
         BHAVANAM, KOCHUKOYICKAL P.O., ALIYANMUKKU, CHITTAR-SEETHATHODU,
         RANNY, PATHANAMTHITTA DISTRICT, PIN - 689667
      4. GOPINATHAN, S/O LATE RAMAN KUNJURAMAN @KUMARAN RAMAN, PUTHENPURAYIL
         HOUSE, ANGAMOOZHY P.O., KOCHUKOTTAMONPARA, CHITTAR-SEETHATHODU,
         RANNY, PATHANAMTHITTA DISTRICT , PIN - 689662
      5. RAJAPPAN, S/O LATE RAMAN KUNJURAMAN @ KUMARAN RAMAN, MURALI
         BHAVANAM, ELAMANNOOR.P.O., ADOOR, PATHANAMTHITTA DISTRICT, PIN -
         689645
      6. RADHAMONY, W/O GOPALAKRISHNAN, PUTHENPURAYIL HOUSE, ANGAMOOZHY.P.O.,
         KOCHUKOTTAMONPARA, CHITTAR-SEETHATHODU, RANNY, PATHANAMTHITTA
         DISTRICT, PIN - 689645
      7. MANU, S/O OMANAKUTTAN, PUTHENPURAYIL HOUSE, ANGAMOOZHY P.O.,
         KOCHUKOTTAMONPARA, CHITTAR-SEETHATHODU, RANNY, PATHANAMTHITTA
         DISTRICT, PIN - 689645

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment dated 26/08/2021 in R.S.A No.22/2016 on the files of this
   Hon'ble Court,pending disposal of the above Review Petition.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof,and the judgment dated
   26/08/2021 and upon hearing the arguments of ADVS M/S ALEX.M.SCARIA,BEOS
   K. PONNAPPAN, SARITHA THOMAS, ALEN J. CHERUVIL, A.J.RIYAS, Advocates for
   the petitioners, the court passed the following:
 RP No.343/2022                                    2/2

                                              ORDER

There will be an interim stay of the operation of the judgment dated 26.08.2021 in RSA 22/2016 of this Hon'ble Court.

Sd/- M.R.ANITHA JUDGE

24-06-2022 /True Copy/ Assistant Registrar

 
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