Muhammed Ali vs The Secretary, Regional ...
2022 Latest Caselaw 7462 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
       FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
                      WP(C) NO. 20586 OF 2022
PETITIONER:

          MUHAMMED ALI
          AGED 46 YEARS
          S/O. KHADER MOIDEEN,
          NAVAKKODE, KODUNTHIRAPPULLY P. O,
          PALAKKAD - 678 004.

          BY ADV SRI. I.DINESH MENON


RESPONDENT:

          THE SECRETARY,
          REGIONAL TRANSPORT AUTHORITY
          REGIONAL TRANSPORT OFFICE,
          CIVIL STATION P. O.,
          PALAKKAD - 678 002.

          SRI. JIMMY GEORGE - GP




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.20586 OF 2022

                              2




                          JUDGMENT

The petitioner is a stage carriage operator. He

seeks for revision of own timings. He had been

operating on the strength of time schedule issued on

12.06.2006. Due to introduction of new services and

withdrawal of services, it has become necessary to

seek for revision of timings. It is accordingly that

Ext.P2 request has been submitted seeking revision

of timings, is the contention. The petitioner seeks for

an expeditious consideration of the application.

2. Heard the learned Counsel for the petitioner

and the learned Government Pleader.

Without expressing anything on the merits, the

writ petition is disposed of directing the respondent

to consider and pass appropriate orders on Ext.P2 WP(C).No.20586 OF 2022

request, with due notice to the petitioner and to the

interested/affected operators, as expeditiously as

possible, at any rate, within a period of two months

from the date of receipt of a copy of this judgment.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR WP(C).No.20586 OF 2022

APPENDIX

PETITIONER'S EXHIBITS:-

EXHIBIT P1 TRUE COPY OF THE PROCEEDINGS ISSUING TIMINGS TO THE PETITIONER'S SERVICE DATED 12.06.2006.

EXHIBIT P2 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER DATED 13.01.2022 WITH ENGLISH TRANSLATION.

EXHIBIT P3 TRUE COPY OF THE JUDGMENT IN WP[C] NO.6924/2022 DATED 10.03.2022. EXHIBIT P4 TRUE COPY OF THE TIMING CONFERENCE NOTICE DATED 10.06.2022.

EXHIBIT P5 TRUE COPY PROCEEDINGS DATED 3/99 OF KL-09 4401.

EXHIBIT P6 TRUE COPY OF THE PROCEEDINGS DATED

-3.99 OF KL-8 5801.

EXHIBIT P7 TRUE COPY OF THE REQUEST DATED 20.06.2022.

RESPONDENT'S EXHIBITS: NIL.