Radhakrishnan S vs The Secretary General
2022 Latest Caselaw 7444 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
        FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
                        WP(C) NO. 20337 OF 2022
PETITIONER/S:

           RADHAKRISHNAN S.
           AGED 60 YEARS
           T.C. 25/2199, RADHEYAM,
           THYVILA ROAD, THAMPANOOR, THIRUVANANTHAPURAM, PIN -
           695001
           BY ADVS.
           P.MOHANDAS (ERNAKULAM)
           K.SUDHINKUMAR
           S.K.ADHITHYAN
           SABU PULLAN
           GOKUL D. SUDHAKARAN
           K.P.SATHEESAN (SR.)


RESPONDENT/S:

    1      THE SECRETARY GENERAL
           FENCING ASSOCIATION OF INDIA,
           107, SANTI KUNJ MAIN, VASANTH KUNJ,
           NEW DELHI, PIN - 110070
    2      THE ADHOC COMMITTEE CONSTITUTED BY FENCING ASSOCIATION
           OF INDIA
           REPRESENTED BY ITS CONVENER MUJEEB RAHIMAN P.A.,
           POOCHENGAL HOUSE, LUBAINA KALARI, VENNALA, ERNAKULAM,
           PIN - 682028
           BY ADV ZAKEER HUSSAIN


OTHER PRESENT:

           ADV.PHILIP T. VARGHESE FOR R1; ADV. ZAKIR HUSSAIN FOR
           R2


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20337 OF 2022
                              2

                   JUDGMENT

Dated this the 24th day of June, 2022

Adv. Philip.T.Varghese takes notice for the first

respondent. Adv.Zakeer Hussain enters apperance for the

second respondent.

Learned Counsel for the respondents submitted that

Exts.P9 and P10 notices, which are under challenge in this

writ petition, have been withdrawn and it is proposed to

conduct fresh election, after appropriate notification.

The submission is recorded and the writ petition,

closed.

Sd/-

V.G.ARUN JUDGE RK WP(C) NO. 20337 OF 2022

APPENDIX OF WP(C) 20337/2022

PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE ORDER NO. FA1/2019-

20/520 DATED 31-12-2019 ISSUED BY THE 1ST RESPONDENT Exhibit-P2 TRUE COPY OF THE LETTER TO THE 2ND RESPONDENT GIVEN BY THE FENCING ASSOCIATION OF WAYANAD (REG. NO. WYD/CA/2029/2021) DATED 25-11-2021 Exhibit-P3 TRUE COPY OF THE LETTER TO THE 2ND RESPONDENT GIVEN BY THE FENCING ASSOCIATION OF KOZHIKODE (REG. NO. KKD/CA/143/2020) DATED 27-11-2021 Exhibit-P4 TRUE COPY OF THE LETTER TO THE 2ND RESPONDENT GIVEN BY THE FENCING ASSOCIATION OF KOLLAM (REG. NO. KLM/TC/222/2020) DATED 24-11-2021 Exhibit-P5 TRUE COPY OF THE LETTER TO THE 2ND RESPONDENT GIVEN BY THE FENCING ASSOCIATION OF PATHANAMTHITTA (REG. NO. PTM/TC/111/2020) DATED 11-11-2021 Exhibit-P6 TRUE COPY OF THE LETTER TO THE 2ND RESPONDENT GIVEN BY THE FENCING ASSOCIATION OF KOTTAYAM (REG. NO. KTM/TC/288/2020) DATED 29-11-2021 Exhibit-P7 TRUE COPY OF THE LETTER TO THE 2ND RESPONDENT GIVEN BY THE FENCING ASSOCIATION OF ALAPPUZHA (REG. NO. ALP/TC/301/2020) DATED 9-11-2021 Exhibit-P8 TRUE COPY OF THE LETTER TO THE 2ND RESPONDENT GIVEN BY THE FENCING ASSOCIATION OF PALAKKAD (REG. NO. PKD/CA/290/2021) DATED 26-11-2021 Exhibit-P9 TRUE COPY OF THE LETTER GIVEN BY THE 1ST RESPONDENT NO.

FAI/2022-23/02/894/NEW DELHI DATED 11- 06-2022 Exhibit-P10 TRUE COPY OF THE NOTICE ISSUED BY THE WP(C) NO. 20337 OF 2022

2ND RESPONDENT DATED 11-06-2022