Alavikutty vs The Kottakkal Municipality
2022 Latest Caselaw 7372 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                        WP(C) NO. 28270 OF 2020
PETITIONER:

            ALAVIKUTTY
            AGED 60 YEARS
            S/O MUHAMMED, KAITHAKKAL HOUSE,
            VILLOOR P.O., INDIANOOR,
            MALAPPURAM DISTRICT
            BY ADV BABU S. NAIR


RESPONDENTS:

    1       THE KOTTAKKAL MUNICIPALITY
            REPRESENTED BY ITS SECRETARY,
            KOTTAKKAL P.O.,
            MALAPPURAM DISTRICT,PIN-676 503
    2       THE STATION HOSUE OFFICER,
            KOTTAKKAL POLICE STATION,
            MALAPPURAM DISTRICT,PIN-676 503
    3       MUHAMMEDKUTTY,
            S/O. KUNHIMOIDEEN HAJI,
            PANNIKORA HOUSE, PERUMANNA PUTHOOR,
            KUTTIPALA P.O.,
            MALAPPURAM DISTRICT, PIN-676 501
    4       NOORA MUHAMMEDKUTTY,
            D/O. MUHAMMEDKUTTY, PANNIKORA HOUSE,
            PERUMANNA PUTHOOR, KUTTIPALA P.O.,
            MALAPPURAM DISTRICT,PIN-676 501
    5       ADDL.NAEEMA MUHAMMEDUKUTTY
            D/O.MUHAMMED KUTTY, AGED 28 YEARS,
            PANNIKORA HOUSE, PERUMANNA, PUTHOOR,
            KUTTIPALA P.O.,
            MALAPPURAM DISTRICT-675 501.
            (IS IMPLEADED AS PER ORDER DATED 31-08-2021 IN IA
 WP(C) NO. 28270 OF 2020
                                2

            1/2021).
            BY ADVS.
            SRI.P.T.SHEEJISH
            ALEXANDER GEORGE
            CHITHRA R.SHENOY
            SMT.DEEPA NARAYANAN, SENIOR GOVERNMENT PLEADER



     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME   UP    FOR
ADMISSION    ON   23.06.2022,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 28270 OF 2020
                                3




               P.V.KUNHIKRISHNAN, J.
              ------------------------------
             W.P.(C).No. 28270 of 2020
      ----------------------------------------------
       Dated this the 23rd day of June, 2022


                     JUDGMENT

When this writ petition came up for consideration,

the learned counsel appearing for the petitioner seeks

permission to withdraw the writ petition. Permission is

granted.

Therefore, this writ petition is dismissed as

withdrawn.

Sd/-

                                        P.V.KUNHIKRISHNAN
DM                                             JUDGE