Beerankutty vs The Deputy Collector (Lr)
2022 Latest Caselaw 7111 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        FRIDAY, THE 17TH DAY OF JUNE 2022 / 27TH JYAISHTA, 1944
                       WP(C) NO. 19752 OF 2022
PETITIONER:

            BEERANKUTTY
            AGED 52 YEARS
            S/O ABOOBACKER, AMMENAGARA,
            PAZHAMKULANGARA, TIRUR,
            MALAPPURAM, PIN-676 101.

            BY ADV P.T.SHEEJISH


RESPONDENTS:

    1       THE DEPUTY COLLECTOR (LR)
            M SECTION, COLLECTORATE, MALAPPURAM,
            MALAPPURAM DISTRICT, KERALA-676 504.

    2       THE VILLAGE OFFICER
            TANALUR VILLAGE, MALAPPURAM DISTRICT,
            KERALA, PIN-676 307.


            SRI. BIMAL K. NATH, SR.GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 19752 OF 2022
                                       2




                               T.R.RAVI, J.
                      ----------------------------------------
                       WP(C)No.19752 OF 2022
                    -------------------------------------------
                Dated this the 17th day of June, 2022

                             JUDGMENT

The prayer made in the writ petition is for an early

disposal of S.M.No.398/2022 pending before the 1 st

respondent.

In view of the directions which have already been

issued by this Court in WP(C) No.28398 of 2017 and WP(C)

No.17012 of 2022, this writ petition is disposed of directing

the 1st respondent to take up S.M.No.398/2022 and dispose

of the same within 24 months from the date of receipt of a

copy of this judgment.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 19752 OF 2022

APPENDIX OF WP(C) 19752/2022

PETITIONER'S EXHIBITS

Exhibit P1 THE TRUE COPY OF THE LAND TAX RECEIPT ISSUED BY THE 2ND RESPONDENT DATED 20.04.2022.

Exhibit P2 TRUE COPY OF CERTIFICATE OF SUOMOTO PROCEEDINGS IN SM NO.398/2022.

RESPONDENTS'S EXHIBITS     :   NIL


                //TRUE COPY//                 PA TO JUDGE