Joseph John vs B.Sreekumar
2022 Latest Caselaw 6970 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                      WP(C) NO. 10127 OF 2013
PETITIONER:

            JOSEPH JOHN
            S/O T.M JOHN, TC 6/1397(1), PTPN. 169,
            PTP NAGAR P.O, THIRUVANANTHAPURAM 695038
            BY ADVS.
            SRI.K.M.SATHYANATHA MENON
            SMT.KAVERY S THAMPI

RESPONDENTS:

    1       B.SREEKUMAR
            S/O KAMALAKSHI AMMA, TC 25/351(1),
            GAMMAS CENTRE, GANDHARI AMMAN COIL STREET,
            THYCAUD VILLAGE, THIRUVANANTHAPURAM 695014
    2       THE SECRETARY
            CORPORATION OF THIRUVANANTHAPURAM,
            VIKAS BHAVAN P.O, THIRUVANANTHAPURAM 695033
    3       CORPORATION OF THIRUVANANTHAPURAM
            REPRESENTED BY ITS SECRETARY VIKAS BHAVAN P.O,
            THIRUVANANTHAPURAM 695033
    4       THE ASSISTANT EXECUTIVE ENGINEER
            CITY ROADS SUB DIVISION, PUBLIC WORKS DEPARTMENT,
            PMG JUNCTION, THIRUVANANTHAPURAM 695 033
            BY ADVS.
            SRI.PRAVEEN.P.
            SRI.P.K.MANOJKUMAR
            SRI.N.NANDAKUMARA MENON SR.
            SRI.SABU S.KALLARAMOOLA

OTHER PRESENT:

            SMT.VIDYA KURIAKOSE, GP


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   14.06.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.10127/2013

                                   2




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
                   W.P.(C).No.10127 of 2013
             ----------------------------------------------
            Dated this the 14th day of June, 2022


                            JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                             P.V.KUNHIKRISHNAN
JV                                                  JUDGE