Ramakrishnan vs N.M.Shareef
2022 Latest Caselaw 6947 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                CON.CASE(C) NO. 1045 OF 2022
AGAINST THE ORDER/JUDGMENT IN WP(C) 25862/2012 OF HIGH COURT
                           OF KERALA
PETITIONER:

          RAMAKRISHNAN
          AGED 72 YEARS
          S/O GOPALAN NAIR, RESIDING AT
          KODANKIL HOUSE, PALLIKKAL, NEDUMPURA P.O.,
          THRISSUR DISTRICT, PIN - 689110
          BY ADV T.RAJASEKHARAN NAIR

RESPONDENT:

          N.M.SHAREEF
          (AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONER) THE SECRETARY,
          VALLATHOL NAGAR GRAMA PANCHAYATH,
          CHERUTHURUTHY P.O., THRISSUR., PIN - 679531
     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 14.06.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CO(C).No.1045/2022

                                 2




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
              Con. Case (C).No.1045 of 2022
            ----------------------------------------------
           Dated this the 14th day of June, 2022


                          JUDGMENT

This contempt case is filed alleging violation of the

directions of this Court in the judgment dated 05.01.2022 in

W.P.(C). No.25862 of 2012.

2. I perused Annexure-A3 letter. I do not want to

make any observation about the same. If the petitioner is

aggrieved by the same, he is free to challenge it. Prima facie I

am of the view that there is no contempt in this case.

Therefore, this contempt case is closed with liberty to the

petitioner to challenge Annexure A3.

sd/-

P.V.KUNHIKRISHNAN JV JUDGE CO(C).No.1045/2022

APPENDIX OF CON.CASE(C) 1045/2022

PETITIONER ANNEXURES AnnexureA1 THE CERTIFIED COPY OF THE JUDGMENT IN W.P.(C).NO.25862/2012, DATED 1.5.2022, PASSED BY THIS HONOURABLE COURT AnnexureA2 A TRUE PHOTOCOPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT AnnexureA3 A TRUE PHOTOCOPY OF THE LETTER DATED 13.5.2022 ISSUED BY THE RESPONDENT