M/S. Time Ads & Publicity Rep. By ... vs Corporation Of Cochin
2022 Latest Caselaw 6932 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                        WP(C) NO. 29275 OF 2012
PETITIONER:

          M/S. TIME ADS & PUBLICITY,
          519 (A) (4/556) PARAMMEL HOUSE, SHENOY ROAD, KALOOR
          P.O., KOCHI-17 REPRESENTED BY ITS MANAGING PARTNER,
          P.A.SEBASTIAN, AGED 42 YEARS, S/O ANTONY.
          BY ADVS.
          SRI.LAL K.JOSEPH
          SRI.V.S.SHIRAZ BAVA




RESPONDENTS:

    1     CORPORATION OF COCHIN
          REPRESENTED BY ITS SECRETARY, ERNAKULAM.
    2     TOWN PLANNING OFFICER
          CORPORATION OF COCHIN, ERNAKULAM - 682 021.
    3     MR. BABU KUTAN
          S/O BHARGHAVAN, AGED 43 YEARS, POOVAMBILLY HOUSE,
          KUMARAPURAM HARIPAD, ALAPPUZHA DISTRICT - 688 011.
          BY ADVS.
          JIBU P THOMAS
          C.N.PRABHAKARAN
          SMT.BHAVANA VELAYUDHAN
          BHAVANA VELAYUDHAN
          S.SANAL KUMAR
          T.J.SEEMA



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 29275 OF 2012
                                 2




                P.V.KUNHIKRISHNAN, J.
               ------------------------------
              W.P.(C).No. 29275 of 2012
       ----------------------------------------------
        Dated this the 14th day of June, 2022


                      JUDGMENT

When this writ petition came up for consideration,

the learned counsel appearing for the petitioner

submitted that the matter has become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

                                         P.V.KUNHIKRISHNAN
DM                                              JUDGE