Kunjamma Johny vs Director General Of Mines ...
2022 Latest Caselaw 6836 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                       WP(C) NO. 16107 OF 2013
PETITIONER:

          KUNJAMMA JOHNY
          AGED 69 YEARS
          W/O. LATE JOHNY P.T, THOTTAVALLIL, KALLELY P. O,
          PATHANAMTHITTA DISTRICT,
          REPRESENTED BY HER POWER OF ATTORNEUY MR. SUNNY GEROGE,
          S/O. VARGHESE MATHAI, VATTOLIL HOUSE,
          UDUMBANCHOLA P.O, IDUKKI DISTRICT.

          BY ADVS.
          SRI.JOBY JACOB PULICKEKUDY
          SRI.ANIL GEORGE
          SRI.T.ANCY
          SRI.K.S.SUMEESH
          ADV.POOJA SEBASTIAN


RESPONDENTS:

    1     DIRECTOR GENERAL OF MINES BANGALORE REGION
          IST FLOOR, NO.5, 100 FEET ROAD, 17TH MAIN,
          IVTH BLOCK, KORAMANGALA, BANGALORE - 34.
    2     THE JOINT CHIEF CONTROLLER OF EXPLOSIVES
          SOUTH CIRCLE, PESO NO 140, RUKMINI LAKSHMIPATHY ROAD,
          MARSHALLS ROAD, EGMORE, CHENNAI - 600 003.
    3     THE DEPUTYU CHIEF CONTROLLER OF EXPOLSIVES
          C2, 3RDE FLOOR, KENDRIYA BHAVAN,
          KAKKANAD, ERNAKULAM - 682 037.
    4     THE KERALA STATE POLLUTION CONTROL BOARD
          DISTRICT OFFICE, MAKKANKUNNU,
          PATHANAMTHITTA - 689 645.
    5     THE GEOLOGIST
          DEPARTMENT OF MINING AND GEOLOGY,
          DISTRICT OFFICE, REVENUE TOWER, ADOOR, P.O,
          PATHAMANTHITTA DISTRICT - 691 523.
    6     CONTROLLER OF MINES
          SUBURB, IIND STAGE, THUMKUR ROAD,
          YESHVANTPURAM, BANGALORE - 560 022.
    7     THE DISTRICT COLLECTOR
          PATHANAMTHITTA, PIN - 689 645.
    8     THE SECRETARY
          ARUVAPPULAM GRAMA PANCHAYATH, ARUVAPPULAM P.O,
 W.P.(C).No.16107 OF 2013

                               2

          KONNI, PATHANAMTHITTA DISTRICT.
    9     DIRECTORATE OF ENVIRONMENT AND CLIMATE CHANGE
          PALLIMUKKU, PETTAH P.O,
          TRIVANDRUM - 695 024.
    10    SUNIL KUMAR. N
          THEKKEDATHU HOUSE, GOVINDAMUTTOM P.O,
          KAYAMKULAM,
          ALEPPY DISTRICT - 690 527.

          SRI.P.PARAMESWARAN NAIR,ASG OF INDIA
          SRI.P.MARTIN JOSE
          SRI.P.PRIJITH
          SRI.S.SREEKUMAR SR.
          SRI.M.R.ARUNKUMAR, SC, POLLUTION CONTROL BOARD
          SRI.T. NAVEEN - SC




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).No.16107 OF 2013

                               3




                           JUDGMENT

It is submitted by Adv.Pooja Sebastian, the

learned counsel representing the learned counsel for

the petitioner that, the writ petition is not pressed.

Accordingly, the writ petition is dismissed as not

pressed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR